DNYANDHAMMA BAHUUDDESHIYA VIKAS SANSTHA,NAGPUR vs. COMMISSIONER OF INCOME TAX EXEMPTION, PUNE

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ITA 234/NAG/2019Status: DisposedITAT Nagpur15 February 2022AY 2019-204 pages
AI SummaryDismissed

What did the Tribunal hold?

The assessee requested to withdraw the appeal. Since the revenue had no objection, the Tribunal allowed the withdrawal of the appeal.

What were the facts?

The assessee trust applied for recognition under Section 80G, but the CIT(E) rejected it because the application for registration under Section 12A was also rejected. The assessee then filed an appeal before the ITAT.

What were the issues?

The primary issue was the rejection of the 80G application due to the rejection of the 12A registration. However, the appeal was ultimately withdrawn by the assessee.

Which sections of the Income-tax Act were involved?

Section 80G,Section 12A,Section 253

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, NAGPUR BENCH, NAGPUR

Before: SHRI RAVISH SOOD & SHRI JAMLAPPA D. BATTULL

For Appellant: Shri Atik Bansal
Pronounced: 15/02/2022

आदेशकीप्रधिधलधपअग्रेधर्ि / Copy of the Order forwarded to :

1. 1. अपीलाथी / The Appellant. 2. प्रत्यथी / The Respondent.

3. The CIT (Appeals), Nagpur (C.G) 4. The Pr. CIT, Nagpur (C.G) 5.दवभागीयप्रदतदनदध,आयकरअपीलीयन्यायादधकरण,नागपुरबेंच, नागपुर / DR, ITAT, Nagpur Bench, Nagpur. 6.गार्डफ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy //दनजीसदचव / Private Secretary

आयकरअपीलीयन्यायादधकरण, नागपुर बेंच, नागपुर / ITAT, Nagpur ITAT-Nagpur Page 3 of 4

Sr Event Occurrence Date Attributes 1 Draft dictated on 15/02/2022 Sr.PS/PS 2 Draft placed before author 15/02/2022 Sr.PS/PS Draft proposed and placed before the second 3 15/02/2022 JM/AM Member 4 Draft discussed/approved by second Member AM/JM 5 Approved draft comes to the Sr. PS/PS Sr.PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the Asstt Registrar 11 Date of dispatch of order ITAT-Nagpur Page 4 of 4

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