← All Benches
ITAT Nagpur Bench
3,585 judgments
M/S. DHANDHANIA INFOTECH,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 84/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
NEELAM RAKESH SINGH,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANLORE
ITA 194/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
ANKUR SEEDS PVT. LTD.,NAGPUR vs DIRECTOR OF INCOME TAX (CPC), BANGALORE
ITA 182/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
BARBATE AUTOMOTIVE INDIA PVT. LTD.,NAGPUR vs ASSISTANT DIRECTORE OF INCOME TAX,CPF, BANGALORE
ITA 181/NAG/2021[2019-2020]Status: Disposed26/4/2022AY 2019-2020
CHAWLA SAREE DEPOT,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CPC, BANGALORE
ITA 179/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
M/S. TRUFORM ENGINEERSS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGLORE
ITA 178/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
SUDARSHAN MOTORS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 177/NAG/2021[2017-18]Status: Disposed26/4/2022AY 2017-18
ARTIKAUR RAJENDRA SINGH JUNI L/H RAJENDRA SINGH JUNI,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX,CPC, BANGALORE
ITA 173/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
ANKIT PULP & BOARDS PRIVATE LIMITED,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 172/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
AMA EXTRUSIONS PVT. LTD,NAGPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 168/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
STELLAR REFRACTORIES PVT. LTD,NAGPUR vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 165/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
RAMASARYE YADEO,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, BANGALORE
ITA 164/NAG/2021[2019-2020]Status: Disposed26/4/2022AY 2019-2020
NARESH JAMPRASAD TIWARI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 163/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
SOHAN HEALTHCARE PVT. LTD,YAVATMAL vs ADIT, CPC, BANGALORE
ITA 151/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
MAHAVIR COAL WASHIERS PVT. LTD,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGLORE
ITA 150/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
MAHAVIR COAL WASHIERS PVT. LTD,NAGPUR vs DCIT, CPC, BANGALORE
ITA 149/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
HANSA CITY BUS SERVICES(NAGPUR) P LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 145/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20
SEQUEL MOTORS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 144/NAG/2021[2017-18]Status: Disposed26/4/2022AY 2017-18
HERD MEDICAL FOUNDATION PVT. LTD.,NAGPUR vs INCOME TAX OFFICERS, WARD-4(2), NAGPUR
ITA 139/NAG/2021[F.Y.2017-18]Status: Disposed26/4/2022
HERD MEDICAL FOUNDATION PVT LTD,NAGPUR vs INCOME TAX OFFICER, INCOME TAX
ITA 138/NAG/2021[201/-18]Status: Disposed26/4/2022
