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ITAT Nagpur Bench
3,585 judgments
WAGHMARE FOOD PRODUCTS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 51/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
CENTRAL DETECTIVE AND SECURITY SERVICES,PLOT NO.8, JAIL ROAD, RAHATE COLONY, NAGPUR 440001 vs INCOME TAX OFFICER, WARD1(3), ITO WARD 1(3) NAGPUR, MECL BUILDING, DR BABASAHEB AMBEDKAR BHAWAN SEMINARY HILLS NAGPUR, MAHARASHTRA-440006
ITA 50/NAG/2022[2017-18]Status: Disposed26/4/2022AY 2017-18
MALANI COMBINES,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA
ITA 49/NAG/2022[2015-16]Status: Disposed26/4/2022AY 2015-16
GREAT SHERLOCK EFMS PVT.LTD.,3, SUYOG, RING ROAD, TRIMURTI NAGAR, NAGPUR 440022 vs CENTRAL PROCESSING CENTRE, BENGALURU, 1ST FLOOR, PRESTIGE ALPHA, 48/1, 48/2, HOSUR ROAD, UTTARAHALLI HOBLI, BENGALURU, KARNATAKA 560100
ITA 46/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20
M/S. CEINSYS TECH LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 43/NAG/2022[2017-18]Status: Disposed26/4/2022AY 2017-18
KAMLESH SINGH THAKUR,NAGPUR vs ITO, NAGPUR
ITA 41/NAG/2022[2019-2020]Status: Disposed26/4/2022AY 2019-2020
INTEGRITY CONSTRUCTION PVT. LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 32/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
SUPRIYA PACKAGING PVT LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 30/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
M/S AKAY UDYOG,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
ITA 27/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
SUPRIYA PACKAGING PVT LTD,NAGPUR vs ASST. DIRECTOR OF INCOME TAX, CPC, NAGPUR
ITA 25/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20
M/S. KABRA ENGINEERING,CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 23/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20
M/S. KABRA ENGINEERING, CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 22/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
M/S. FORMS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALURU
ITA 20/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20
M/S R K WAREHOUSING AND LEASING,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGLORE
ITA 18/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
PAWANSUT TRAVELS PVT. LTD,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGLORE
ITA 17/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20
SADHNA SAHAKARI BANK LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 16/NAG/2022[2017-18]Status: Disposed26/4/2022AY 2017-18
SHANTI ARMS TECH PVT LTD,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, BENGALURU
ITA 15/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
DURGESH INDUSTRIAL SECURITY PVT. LTD,CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CPC, BANGALORE
ITA 13/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
SHAMLAX METACHEM PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 99/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19
JAIKA VEHICLE TRADE PRIVATE LIMITED,NAGPUR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE
ITA 90/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19