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ITAT Nagpur Bench
3,585 judgments
HASANTE BURHANIAH FIDAYYIAH TRUST,NAGPUR vs INCOME TAX OFFICER (TDS) WARD-1, NAGPUR
ITA 9/NAG/2022[2013-14]Status: Disposed28/4/2022AY 2013-14
MADHYAM LOKSEVA PRATISHTAN,NAGPUR vs COMMISSIONER OF INCOME TAX-EXEMPTION, PUNE
ITA 32/NAG/2021[NA]Status: Disposed28/4/2022
M/S NAGPUR VIDYAPEETH KARAMCHARI SAHAKARI PRATAYA SANSTHA MARYADIT,NAGPUR vs PRINCIAPAL COMMISSIONER OF INCOME TAX, NAGPUR
ITA 133/NAG/2019[2014-15]Status: Disposed28/4/2022AY 2014-15
DR. PANJABRAO DESHMUKH KRISHI VIDYAPEETH KARMCHARI SAHAKARI PAT SANSTHA MARYADIT,AKOLA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, NAGPUR
ITA 222/NAG/2018[2013-14]Status: Disposed28/4/2022AY 2013-14
NIVEDITA MAHILA GRAMIN BIGAR SHETAKI SAHAKARI PAT SANSTHA MARYADIT,NAVARGAON vs PR. CIT -3, NAGPUR
ITA 123/NAG/2018[2013-2014]Status: Disposed28/4/2022AY 2013-2014
M/S SPACEWOOD FURNISHERS PVT. LTD.,NAGPUR vs D.C.I.T. CENTRALCIRCLE 1(3), NAGPUR
ITA 6/NAG/2017[2010-11]Status: Disposed28/4/2022AY 2010-11
M/S SPACEWOOD FURNISHERS PVT. LTD.,NAGPUR vs D.C.I.T. CENTRALCIRCLE 1(3), NAGPUR
ITA 5/NAG/2017[2009-10]Status: Disposed28/4/2022AY 2009-10
SHRIPRAKASH THAKURDASJI ZANWAR,AMRAVATI vs ITO, WARD-4, AMRAVAIT
ITA 206/NAG/2017[2001-02]Status: Disposed28/4/2022AY 2001-02
SHRI VIVEK M .DESHPANDE,NAGPUR vs D.C.I.T. CENTRALCIRCLE 1(3), NAGPUR
ITA 2/NAG/2017[2005-06]Status: Disposed28/4/2022AY 2005-06
SHRI SUBUR KUMAR BANERJEE,NAGPUR vs A.C.I.T. (OSD) O/O C.I.T.-1, NAGPUR
ITA 155/NAG/2017[2011-12]Status: Disposed28/4/2022AY 2011-12
M/S SPACEWOOD FURNISHERS PVT. LTD.,NAGPUR vs DY. C.I.T. CENTRL CIR.-1(3), NAGPUR
ITA 100/NAG/2017[2010-11]Status: Disposed28/4/2022AY 2010-11
SHRI VIVEK M .DESHPANDE,NAGPUR vs D.C.I.T. CENTRALCIRCLE 1(3), NAGPUR
ITA 1/NAG/2017[2004-05]Status: Disposed28/4/2022AY 2004-05
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs M/S SPACEWOOD FURNISHERS PVT. LTD, NAGPUR
ITA 619/NAG/2016[2008-09]Status: Disposed28/4/2022AY 2008-09
SHRI CHAITANYA KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 568/NAG/2016[2002-03]Status: Disposed28/4/2022AY 2002-03
SHRIRAM DADAJI MATTE,NAGPUR vs A.C.I.T CIR.-1, NAGPUR
ITA 465/NAG/2016[2009-10]Status: Disposed28/4/2022AY 2009-10
SMT. CHANDRIKA KANTILAL PATEL,NAGPUR vs I.T.O. WARD 6(3) NEW WARD 4(5), NAGPUR
ITA 13/NAG/2016[2008-09]Status: Disposed28/4/2022AY 2008-09
M/S MUSTAFA ASSOCIATES,CHANDRAPUR vs C.I.T.-3, NAGPUR
ITA 167/NAG/2015[2010-11]Status: Disposed28/4/2022AY 2010-11
M/S. SUDARSHAN MOTORS,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALURU
ITA 8/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20
M/S. TRUFORM ENGINEERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 6/NAG/2022[2018-19]Status: Disposed26/4/2022AY 2018-19
WAGHMARE FOOD PRODUCTS PVT.LTD.,56, OLD BAGADGANJ, NAGPUR 440008 (MH) vs CENTRAL PROCESSING CENTRE, BENGALURU, 1ST FLOOR, PRESTIGE ALPHA, 48/1, 48/2, HOSUR ROAD, UTTARAHALLI HOBLI, BENGALURU, KARNATAKA 560100
ITA 52/NAG/2022[2019-20]Status: Disposed26/4/2022AY 2019-20