← All Benches
ITAT Nagpur Bench
3,585 judgments
SHRI PADMAKAR RAMBHAU SOMWANSHI,AMRAVATI vs A,C.I.T CENT CIR., AKOLA
ITA 548/NAG/2016[2003-04]Status: Disposed8/6/2022AY 2003-04
M/S BALAJI VENTURES PVT. LTD,NAGPUR vs DY, CIT(TDS) CIR. 1, NAGPUR
ITA 541/NAG/2016[2015-16]Status: Disposed8/6/2022AY 2015-16
SHRI SANTOSH CHANDUMAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 162/NAG/2021[2019-2020]Status: Disposed7/6/2022AY 2019-2020
HARSHA SANTOSH TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 161/NAG/2021[2019-2020]Status: Disposed7/6/2022AY 2019-2020
HARSHA SANTOSH TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 160/NAG/2021[2018-2019]Status: Disposed7/6/2022AY 2018-2019
SHRI SHANKARLAL CHANDUMAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 159/NAG/2021[2019-2020]Status: Disposed7/6/2022AY 2019-2020
ASHA SHANKARLAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 158/NAG/2021[2019-2021]Status: Disposed7/6/2022AY 2019-2021
A.C.I.T.AKOLA CIR., AKOLA vs THE KHAMGAON URBAN CO-OP BANK LTD., KHAMGAON
ITA 98/NAG/2017[2010-11]Status: Disposed2/6/2022AY 2010-11
STATE BANK OF INDIA,SME,HINGNA (NAGPUR) BRANCH,NAGPUR vs DY.CIT (TDS), CIRCLE-2 NAGPUR, NAGPUR
ITA 234/NAG/2017[2013-2014]Status: Disposed2/6/2022AY 2013-2014
BANK OF INDIA,PRASHEONI BRANCH vs ACIT,CPC,TDS, GHAZIABAD
ITA 111/NAG/2022[2013-14]Status: Disposed1/6/2022AY 2013-14
BANK OF INDIA,SIHORA BRANCH vs ACIT,CPC(TDS), GHAZIABAD
ITA 104/NAG/2022[2013-14]Status: Disposed1/6/2022AY 2013-14
SHRI KISHOR GOPICHAND RAI,NAGPUR vs PRINCIPAL C.I.T. -III, NAGPUR
ITA 174/NAG/2017[2012-13]Status: Disposed1/6/2022AY 2012-13
SHRI SANJAY KISAN CHOPDE,NAGPUR vs A.C.I.T. CIR-8, NAGPUR
ITA 144/NAG/2017[2007-08]Status: Disposed1/6/2022AY 2007-08
VASANT CO-OP SHETKARI GINNING & PRESSING FACTORY LTD.,YAVATMAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-II, NAGPUR
ITA 29/NAG/2021[2016-17]Status: Disposed9/5/2022AY 2016-17
ZIM LABORATORIES LIMITED,NAGPUR vs PR. CIT (CENTRAL), NAGPUR
ITA 99/NAG/2018[2011-2012]Status: Disposed9/5/2022AY 2011-2012
M/S. HARIHAR INFRASTUCTURE DEVELOPMENT CORPORATION LTD.,NAGPUR vs THE DY.CIT, CIRCLE- 1, NAGPUR
ITA 60/NAG/2015[2010-11]Status: Disposed9/5/2022AY 2010-11
THE AMRAVATI PEOPLE CO-OP BANK LTD ( NOW MERGED IN THE COSMOS CO-OP BANK LTD),AMARAVATI vs D.C.I.T. AMRAVATI CIRCLE, AMARAVATI
ITA 309/NAG/2015[2008-09]Status: Disposed9/5/2022AY 2008-09
CONCRETE DEVELOPERS,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
ITA 60/NAG/2021[2013-14]Status: Disposed29/4/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR vs M/S SUNFLAG IRON & STEEL CO. LTD., NAGPUR
ITA 269/NAG/2018[2011-12]Status: Disposed29/4/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR vs M/S SUNFLAG IRON & STEEL CO. LTD., NAGPUR
ITA 268/NAG/2018[2010-11]Status: Disposed29/4/2022AY 2010-11