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ITAT Nagpur Bench

3,585 judgments

BANK OF INDIA,MAHAL BRANCH NAGPUR vs DY.CIT(TDS)CIRCLE-1, NAGPUR

ITA 160/NAG/2022[2011-12]Status: Disposed9/6/2022AY 2011-12

BANK OF INDIA, DONGARGAON NAGPUR vs DY.CIT(TDS), CIRCLE-1, NAGPUR

ITA 153/NAG/2022[2010-11]Status: Disposed9/6/2022AY 2010-11

INCOME TAX OFFICER WARD -4(4), NAGPUR vs M/S VIDHARBHA PREMIER COOPRATIVE HOUSING SOCIETY LIMITED, NAGPUR

ITA 47/NAG/2018[2013-2014]Status: Disposed9/6/2022AY 2013-2014

M/S. S.M.INDUSTRIES,AMRAVATI vs INCOME TAX OFFICER, WARD -3, AMRAVATI

ITA 43/NAG/2018[2008-2009]Status: Disposed9/6/2022AY 2008-2009

ASSTT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), NAGPUR vs SHRI ASHOK HARPALDAS MIHANI, WARDHA

ITA 42/NAG/2018[2009-2010]Status: Disposed9/6/2022AY 2009-2010

ASSTT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(2), NAGPUR vs SHRI SANJAY HARPALDAS MIHANI, WARDHA

ITA 41/NAG/2018[2012-2013]Status: Disposed9/6/2022AY 2012-2013

ASSTT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), NAGPUR vs SHREE SUNIL HARPALDAS MIHANI, WARDHA

ITA 39/NAG/2018[2012-2013]Status: Disposed9/6/2022AY 2012-2013

ASSTT. CIT, CENTRAL CIRCLE -1(1), NAGPUR vs SHRI SURESHCHAND MAHESHCHAND AGRAWAL, NAGPUR

ITA 149/NAG/2018[2013-2014]Status: Disposed9/6/2022AY 2013-2014

INCOME TAX OFFICER, WARD-3, AKOLA vs M/S RAMDEVBABA CHARITABLE SOCIETY, AKOLA

ITA 394/NAG/2017[2011-12]Status: Disposed9/6/2022AY 2011-12

SHRI PANCHAMURTI EDUCATION SOCIETY,NAGPUR vs COMMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE

ITA 383/NAG/2017[2017-18]Status: Disposed9/6/2022AY 2017-18

INCOME TAX OFFICER, WARD-4(2), NAGPUR vs SHRI SURESH ROCHALDAS KEWALRAMANI, NAGPUR

ITA 215/NAG/2017[2014-15]Status: Disposed9/6/2022AY 2014-15

INCOME TAX OFFICER, WARD-4(3), NAGPUR vs SHRIMATI MANGALA UDAPURE, NAGPUR

ITA 209/NAG/2017[2014-15]Status: Disposed9/6/2022AY 2014-15

ASHA SHANKARLAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 157/NAG/2021[2018-2019]Status: Disposed8/6/2022AY 2018-2019

NIKITA SHANKARLAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 156/NAG/2021[2019-2020]Status: Disposed8/6/2022AY 2019-2020

NIKITA SHANKARLAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 155/NAG/2021[2018-19]Status: Disposed8/6/2022AY 2018-19

SHRI ANKIT SHANKARLAL TANWANI,CHHINDWARA vs ASSISTANAT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 154/NAG/2021[2019-20]Status: Disposed8/6/2022AY 2019-20

ANKIT SHANKARLAL TANWANI,CHHINDWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR

ITA 153/NAG/2021[2018-19]Status: Disposed8/6/2022AY 2018-19

SHRI DHIRAJ RAMBHAU LINGADE L/H OF LATE SMT. MEENAKSHI RAMBHAU MLINGADE,BULDHANA vs A.C.I.T., AKOLA CIRCLE, AKOLA

ITA 41/NAG/2017[2012-13]Status: Disposed8/6/2022AY 2012-13

LEBEN LABORATORIES PVT. LTD.,AKOLA vs ACIT, AKOLA CIRCLE, AKOLA

ITA 173/NAG/2017[2013-14]Status: Disposed8/6/2022AY 2013-14

DISTRICT HEALTH OFFICER, ZILLZ PARISHAD,WASHIM vs ITO,(TDS) WARD- 1(2), AKOLA

ITA 146/NAG/2017[2006-07]Status: Disposed8/6/2022AY 2006-07