← All Benches
ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR vs M/S. BILT GRAPHIC PAPER PRODUCTS LIMITED, GURGAON
ITA 213/NAG/2017[2011-12]Status: Disposed28/6/2022AY 2011-12
INCOME TAX OFFICER, WARD 5(3), NAGPUR vs M/S. 21ST CENTURY INFRASTRUCTURE (INDIA) PVT. LTD., NAGPUR
ITA 207/NAG/2017[2012-13]Status: Disposed28/6/2022AY 2012-13
ACIT, CIRCLE-4, NAGPUR vs SHRI VINOD BALBHADRA GOENKA, NAGPUR
ITA 204/NAG/2017[2014-15]Status: Disposed28/6/2022AY 2014-15
M/S SHREE PALSIDDHA CONSTRUCTION,BULDHANA vs PRINCIPAL C.I.T. -1, NAGPUR
ITA 194/NAG/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
M/S NEW VIRAJ HOUSING AGENCY,NAGPUR vs ACIT, CENTRAL CIRCLE-1(1), NAGPUR
ITA 183/NAG/2017[2010-11]Status: Disposed28/6/2022AY 2010-11
AXYKNO CAPITAL SERVICES LTD,NAGPUR vs DCIT CIRCLE 1, NAGPUR
ITA 178/NAG/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
DY. C.I.T. CIR., -2, NAGPUR vs M/S. SARAL METALLUGICALS PVT. LTD., NAGPUR
ITA 140/NAG/2017[2008-09]Status: Disposed28/6/2022AY 2008-09
MR. UMESH POREDDIWAR,GADCHIROLI vs I.T.O.(TDS) WARD -2, CHANDRAPUR
ITA 478/NAG/2016[2011-12]Status: Disposed28/6/2022AY 2011-12
SHRI VASANTRAO GOPALRAO GHONGE,WARDHA vs DY. C.I.T. CENTRAL CIR. 1(1), NAGPUR
ITA 37/NAG/2016[2011-12]Status: Disposed28/6/2022AY 2011-12
ACIT, CIRCLE- 3, NAGPUR vs M/S SOLARIES HOLDING LTD., NEW DELHI
ITA 509/NAG/2014[2008-09]Status: Disposed28/6/2022AY 2008-09
ASSTT. CIT, CIR- 7, NAGPUR vs M/S. NEWQUEST CORPORATION LTD., CHANDRAPUR
ITA 328/NAG/2014[2008-09]Status: Disposed28/6/2022AY 2008-09
DATTA MEGHE INSTITUTE OF MEDICAL SCIENCES,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, NAGPUR
ITA 399/NAG/2017[2016-17]Status: Disposed10/6/2022AY 2016-17
NAG VIDARBHA CHAMBER OF COMMERCE,NAGPUR vs INCOME TAX OFFICER, WARD-2(1), NAGPUR
ITA 391/NAG/2017[2012-13]Status: Disposed10/6/2022AY 2012-13
ANKUSH GARIBAJI KAMBLE,NAGPUR vs INCOME TAX OFFICER, WARD,(3), NAGPUR
ITA 333/NAG/2017[2001-2002]Status: Disposed10/6/2022AY 2001-2002
ANKUSH GARIBAJI KAMBLE,NAGPUR vs INCOME TAX OFFICER, WARD,(3), NAGPUR
ITA 332/NAG/2017[2000-2001]Status: Disposed10/6/2022AY 2000-2001
ANKUSH GARIBAJI KAMBLE,NAGPUR vs INCOME TAX OFFICER, WARD,(3), NAGPUR
ITA 331/NAG/2017[1999-2000]Status: Disposed10/6/2022AY 1999-2000
SHIR GANESH JAGANNATH CHOUKSE,BULDHANA vs ACIT,AKOLA CIRCLE, AKOLA
ITA 327/NAG/2017[2012-2013]Status: Disposed10/6/2022AY 2012-2013
RAHUL UDYOG,AMRAVATI vs INCOME TAX OFFICER,WARD-2, AMRAVATI
ITA 306/NAG/2017[2013-2014]Status: Disposed10/6/2022AY 2013-2014
SHRI MAHESH DEVDUTTA GUPTA,NAGPUR vs ACIT, CENTRAL CIRCLE- 2(3), NAGPUR
ITA 143/NAG/2017[2005-06]Status: Disposed10/6/2022AY 2005-06
SUDHAKAR ATMARAM TIPLE,CHANDRAPUR vs ITO WARD-3, CHANDRAPUR
ITA 102/NAG/2013[2005-06]Status: Disposed10/6/2022AY 2005-06