← All Benches
ITAT Nagpur Bench
3,585 judgments
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SHRI AJAY GOVINDDAS SARAF, NAGPUR
ITA 509/NAG/2016[2011-12]Status: Disposed25/7/2022AY 2011-12
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SHRI AJAY GOVINDDAS SARAF, NAGPUR
ITA 508/NAG/2016[2009-10]Status: Disposed25/7/2022AY 2009-10
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SHRI AJAY GOVINDDAS SARAF, NAGPUR
ITA 506/NAG/2016[2006-07]Status: Disposed25/7/2022AY 2006-07
SMT. ANJU SARAF,NAGPUR vs A,C.I.T CENT CIR. 2(2), NAGPUR
ITA 499/NAG/2016[2009-10]Status: Disposed25/7/2022AY 2009-10
SMT. ANJU SARAF,NAGPUR vs A,C.I.T CENT CIR. 2(2), NAGPUR
ITA 498/NAG/2016[2007-08]Status: Disposed25/7/2022AY 2007-08
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SMT. ANJU SARAF, NAGPUR
ITA 438/NAG/2016[2010-11]Status: Disposed25/7/2022AY 2010-11
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SMT. ANJU SARAF, NAGPUR
ITA 437/NAG/2016[2006-07]Status: Disposed25/7/2022AY 2006-07
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SMT. ANJU SARAF, NAGPUR
ITA 436/NAG/2016[2005-06]Status: Disposed25/7/2022AY 2005-06
I.T.O. WARD -2(2), NAGPUR vs SHRI RAMANSINGH BALBIRSINGH SWANNI, NAGPUR
ITA 472/NAG/2016[2009-10]Status: Disposed21/7/2022AY 2009-10
PRAMOD AGRAWAL,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
ITA 43/NAG/2021[2011-12]Status: Disposed19/7/2022AY 2011-12
SACHO SATRAM TIRA THDHAM TRUST,NAGPUR vs COMMISSIONER OF INCOME TAD, (EXEMPTION), PUNE
ITA 42/NAG/2022[2020-21]Status: Disposed15/7/2022AY 2020-21
RAMKRUSHNA ZILBAJI THAKRE,NAGPUR vs INCOME TAX OFFICER, WRAD -4(4), NAGPUR
ITA 207/NAG/2018[2010-11]Status: Disposed15/7/2022AY 2010-11
M/S GUPTA METALLICS 7 POWER LTD.,NAGPUR vs A.C.I.T. CENTRAL CIR.,- 2(3), NAGPUR
ITA 42/NAG/2017[2005-06]Status: Disposed15/7/2022AY 2005-06
SHRI SANKET NANDLAL SARAF,NAGPUR vs I.T.O. WARD 1(4), NAGPUR
ITA 24/NAG/2017[2009-10]Status: Disposed15/7/2022AY 2009-10
MAYUR KHARA,YAVATMAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
ITA 64/NAG/2021[2016-17]Status: Disposed28/6/2022AY 2016-17
VASUNDHARA BAHUUDESHIYA SAMAJIKK SANSTHA,KHAMGAON vs COMMISSIONER OF INCOME TAX (EXEMPTION), NAGPUR
ITA 55/NAG/2021[2015-16]Status: Disposed28/6/2022AY 2015-16
SHRI. ANAND DAGA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), NAGPUR
ITA 133/NAG/2021[AY 2017-18]Status: Disposed28/6/2022
SMT SHASHI MUDALIYAR,NAGPUR vs A,C.I.T CENT CIR. 1(1), NAGPUR
ITA 8/NAG/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
M/S BHAKTVASTAL SADGURU YOGIRAJ VASANTRAO GOPALRAO GHONGE MAHARAJ NYAS,WARDHA vs DY. C.I.T. CENTRL CIR.-1(1), NAGPUR
ITA 40/NAG/2017[2011-12]Status: Disposed28/6/2022AY 2011-12
ACIT,CIRCLE (EXEMPTION ),NAGPUR, NAGPUR vs M/S SIPNA SHIKSHAN PRASARAK MANDAL,AMRAVAI, AMRAVATI
ITA 223/NAG/2017[2013-2014]Status: Disposed28/6/2022AY 2013-2014
