← All Benches
ITAT Nagpur Bench
3,585 judgments
SHRI MANOJ MAHESHWARI,NAGPUR vs DY.C.I.T, CIRCLE-1, NAGPUR
ITA 71/NAG/2019[2006-07]Status: Disposed27/9/2022AY 2006-07
INCOME TAX OFFICER WARD -3(4), NAGPUR vs ISPAT INDUSTRIES EMPLOYEES CREDIT CO-OP SOCIETY, NAGPUR
ITA 70/NAG/2019[2012-13]Status: Disposed27/9/2022AY 2012-13
DHARAM CHAND KHAJNCHI,NAGPUR vs INCOME TAX OFFICER WARD 2(1), GUWAHAT
ITA 32/NAG/2019[2014-15]Status: Heard26/9/2022AY 2014-15
LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA, WIFE,WARUD, ZILLA AMRAVATI vs ACIT,AMRAVATI CIRCAL,AMRAVATI, AMRAVATI
ITA 316/NAG/2017[F.Y. 2001-2002]Status: Disposed23/9/2022
SHRI A.G.SHETTY,CHANDRAPUR vs A.C.I.T., CHANDRAPUR CIRCLE, CHANDRAPUR
ITA 152/NAG/2017[2007-08]Status: Disposed23/9/2022AY 2007-08
M/S DOTIVALLA COURT (AOP),AMRAVATI vs I.T.O. WARD -1, AMARAVATI
ITA 58/NAG/2017[2012-13]Status: Disposed21/9/2022AY 2012-13
M/S DOTIVALLA COURT (AOP),AMRAVATI vs I.T.O. WARD -1, AMARAVATI
ITA 57/NAG/2017[2011-12]Status: Disposed21/9/2022AY 2011-12
M/S DOTIVALLA COURT (AOP),AMRAVATI vs I.T.O. WARD -1, AMARAVATI
ITA 56/NAG/2017[2010-11]Status: Disposed21/9/2022AY 2010-11
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 258/NAG/2017[2008-2009]Status: Disposed21/9/2022AY 2008-2009
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 257/NAG/2017[2007-2008]Status: Disposed21/9/2022AY 2007-2008
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 256/NAG/2017[2006-2007]Status: Disposed21/9/2022AY 2006-2007
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 255/NAG/2017[2005-2006]Status: Disposed21/9/2022AY 2005-2006
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 254/NAG/2017[2004-2005]Status: Disposed21/9/2022AY 2004-2005
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 253/NAG/2017[2003-2004]Status: Disposed21/9/2022AY 2003-2004
M/S STERLIGHT FINCOM PVT.LTD,NAGPUR vs DCIT,CENTRAL CIRCAL -2(3), NAGPUR
ITA 252/NAG/2017[2002-2003]Status: Disposed21/9/2022AY 2002-2003
M/S D.P.JAIN UJJAIN PACKAGE (ANNUITY ROAD PROJECTS) PVT .LTD,NAGPUR vs THE PRINCIPAL CIT (CENTRAL), NAGPUR
ITA 36/NAG/2021[2013-14]Status: Disposed29/8/2022AY 2013-14
DP JAIN DATIA BHANDER TOLL ROAD PROJECTS PVT LTD,NAGPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), NAGPUR
ITA 35/NAG/2021[2013-14]Status: Disposed29/8/2022AY 2013-14
DP JAIN DARIAPUR JASONDHI (ANNUITY) ROAD PROJECT PVT. LTD.,NAPGUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 34/NAG/2021[2013-14]Status: Disposed29/8/2022AY 2013-14
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SMT. ANJU A. SARAF, NAGPUR
ITA 512/NAG/2016[2009-10]Status: Disposed25/7/2022AY 2009-10
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SMT. ANJU A. SARAF, NAGPUR
ITA 511/NAG/2016[2008-09]Status: Disposed25/7/2022AY 2008-09