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ITAT Nagpur Bench

3,585 judgments

ASSISTANT COMMISSIONER OF INCOME TAX AMRAVATI CIRCLE, AMRAVATI vs SIDDHESH MAHENDRA KHARA, AMRAVATI

ITA 393/NAG/2019[2011-12]Status: Disposed10/10/2022AY 2011-12

KRUSHI VIBHAG KARMCHARI VRUND SAHAKARI PATH SANSTHA MARYADIT,WARDHA vs INCOME TAX OFFICER, WARD-1, NAGPUR

ITA 182/NAG/2019[2009-10]Status: Disposed6/10/2022AY 2009-10

ITO WARD -3(5), NAGPUR vs M/S PRAGATI CREDIT CO-OPRATIVE SOCIETY, NAGPUR

ITA 190/NAG/2019[2012-13]Status: Disposed3/10/2022AY 2012-13

ITO-WARD-3(5), NAGPUR vs M/S SAIBABA BAHU UDDESHIYA NAGRIK SAHAKARI PRATYAY SANSTHA MARYADIT, NAGPUR

ITA 189/NAG/2019[2011-12]Status: Disposed3/10/2022AY 2011-12

ITO-WARD-7(2), NAGPUR vs M/S YUVA JAGRUTI SAHAKARI PAT SANSTHA, NAGPUR

ITA 188/NAG/2019[2013-14]Status: Disposed3/10/2022AY 2013-14

ITO-WARD-7(2), NAGPUR vs M/S YUVA JAGRUTI SAHAKARI PAT SANSTHA, NAGPUR

ITA 187/NAG/2019[2012-13]Status: Disposed3/10/2022AY 2012-13

INCOME TAX OFFICER, WARD -3(4), NAGPUR vs M/S BLACK DIAMOND KARMACHARI CREDIT CO-OP SOCIETY LTD, NAGPUR

ITA 172/NAG/2019[2012-13]Status: Disposed3/10/2022AY 2012-13

INCOME TAX OFFICER, WARD-2, CHANDRAPUR vs M/S GRAMIN VIKAS SEVAK SAHKARI PAT SANSTHA MARYADIT, SINDEWAHI

ITA 171/NAG/2019[2010-11]Status: Disposed3/10/2022AY 2010-11

ACIT, CENTRAL CIRCLE- 2(3), NAGPUR vs RADHEY MINERALS LTD., NAGPUR

ITA 170/NAG/2019[2013-14]Status: Disposed3/10/2022AY 2013-14

INOCME TAX OFFICER WARD -2, NAGPUR vs M/S THE MOHOTA MILL WORKMENS CO-OP SOCIETY LIMITED, HINGANGHAT

ITA 126/NAG/2019[2012-13]Status: Disposed30/9/2022AY 2012-13

INOCME TAX OFFICER WARD -3(4), NAGPUR vs KTPS EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED, NAGPUR

ITA 124/NAG/2019[2013-14]Status: Disposed30/9/2022AY 2013-14

MUKUND RAMPRASAD GANERIWAL,NAGPUR vs INCOME TAX OFFICER, WARD 3(1), NAGPUR

ITA 123/NAG/2019[2009-10]Status: Disposed30/9/2022AY 2009-10

SHRI KRISHNA GUPTA,NAGPUR vs ASSISTANT COMMISSIONER OF INOCME TAX CENTRAL CIRCLE -2(3), NAGPUR

ITA 110/NAG/2019[2005-06]Status: Disposed30/9/2022AY 2005-06

M/S NNANDLAL D MEHADIA,NAGPUR vs ASSISTANT COMMISSINER OF INCOME TAX CIRCLE -2, NAGPUR

ITA 105/NAG/2019[2008-09]Status: Disposed30/9/2022AY 2008-09

INCOME TAX OFFICER WARD -3(5), NAGPUR vs M/S RAMTEK NAGRIK SAHAKARI PAT SANSTHA MARYADIT, NAGPUR

ITA 116/NAG/2019[2013-14]Status: Disposed29/9/2022AY 2013-14

INCOME TAX OFFICER WARD -3(5), NAGPUR vs M/S RAMTEK NAGRIK SAHAKARI PAT SANSTHA MARYADIT, NAGPUR

ITA 115/NAG/2019[2012-13]Status: Disposed29/9/2022AY 2012-13

INCOME TAX OFFICER, WARDHA vs M/S PRIYDARSHANI MAHILA SAHAKARI PAT SANSTHA MARYADIT KARANJA GHADEGE, KARANJA GHADGE

ITA 77/NAG/2019[2009-10]Status: Disposed27/9/2022AY 2009-10

INCOME TAX OFFICER, WARDHA-2, WARDHA vs M/S SANMATI NAGRI SHAKARI PAT SANSTHA MARYADIT, WARDHA

ITA 76/NAG/2019[2009-10]Status: Disposed27/9/2022AY 2009-10

INCOME TAX OFFICER,WARD -2, WARDHA vs M/S SHRIRAM NAGRI SAHAKARI PAT SANSTHA MARYADIT, WARDHA

ITA 75/NAG/2019[2009-10]Status: Disposed27/9/2022AY 2009-10

ITO WARD-2, NAGPUR vs M/S WARDHA URBAN AND RURAL CO-OPRATIVE SOCIETY LIMITED, NAGPUR

ITA 74/NAG/2019[2009-10]Status: Disposed27/9/2022AY 2009-10