← All Benches
ITAT Nagpur Bench
3,585 judgments
BLOCK DEVELOPMENT OFFICER,AKOLA vs INCOME TAX OFFICER (TDS) WARD 1(2), AKOLA
ITA 406/NAG/2017[2015-2016]Status: Disposed14/10/2022AY 2015-2016
BLOCK DEVELOPMENT OFFICER,AKOLA vs INCOME TAX OFFICER (TDS) WARD 1(2), AKOLA
ITA 405/NAG/2017[2014-2015]Status: Disposed14/10/2022AY 2014-2015
BLOCK DEVELOPMENT OFFICER,AKOLA vs INCOME TAX OFFICER (TDS) WARD 1(2), AKOLA, AKOLA
ITA 404/NAG/2017[2013-2014]Status: Disposed14/10/2022AY 2013-2014
INCOME TAX OFFICER WARD -1(2), NAGPUR vs SHRI SHARAD VASANTRAO GUDANDHE, NAGPUR
ITA 123/NAG/2020[2010-11]Status: Disposed13/10/2022AY 2010-11
INCOME TAX OFFICER, WARD -1(4), NAGPUR vs M/S REGHUKUL CONSTRUCTION, NAGPUR
ITA 122/NAG/2020[2009-10]Status: Disposed13/10/2022AY 2009-10
SMT REHANA KOTHAWALA,NAGPUR vs ACIT,CIRCLE-4, NAGPUR
ITA 93/NAG/2020[2009-10]Status: Disposed12/10/2022AY 2009-10
M/S MUSTUFA ASSOCIATES,CHANDRAPUR vs INCOME TAX OFFICER WARD -3, CHANDRAPUR
ITA 92/NAG/2020[2010-11]Status: Disposed12/10/2022AY 2010-11
SMT . SUMAN ANANDRAO MAHAJAN,NAGPUR vs INCOME TAX OFFICER WARD -3(3), NAGPUR
ITA 76/NAG/2020[2006-07]Status: Disposed12/10/2022AY 2006-07
SMT SAVITA PRAVIN GIRDE,NAGPUR vs INCOME TAX OFFICER WARD -3(3), NAGPUR
ITA 75/NAG/2020[2006-07]Status: Disposed12/10/2022AY 2006-07
SHRI SANJAY ANANDRAO MAHAJAN,NAGPUR vs INCOME TAX OFFICER WARD -3(3), NAGPUR
ITA 74/NAG/2020[2006-07]Status: Disposed12/10/2022AY 2006-07
SHRI JITENDRA ANANDRAO MAHAJAN,NAGPUR vs INCOME TAX OFFICER WARD -3(3), NAGPUR
ITA 73/NAG/2020[2006-07]Status: Disposed12/10/2022AY 2006-07
SHRI SANDEEP THANWARE,NAGPUR vs INCOME TAX OFFICER WARD -2(2), NAGPUR
ITA 72/NAG/2020[2009-10]Status: Disposed12/10/2022AY 2009-10
SHRI NARESH JAGDISH AGRAWAL,NAGPUR vs JCIT,TDS RANGE-2, NAGPUR
ITA 51/NAG/2020[19/02/2020]Status: Disposed10/10/2022
SHRI NARESH JAGDISH AGRAWAL,NAGPUR vs JCIT,TDS RANGE-2, NAGPUR
ITA 50/NAG/2020[2010-11]Status: Disposed10/10/2022AY 2010-11
RADHESHYAM ONKARMAL AGRAWAL,AMRAVATI vs INCOME TAX OFFICER, WARD-1, AMRAVATI
ITA 414/NAG/2019[2011-12]Status: Disposed10/10/2022AY 2011-12
INCOME TAX OFFICER, WARD -3(5)`, NAGPUR vs SHRI SAIBABA BAHUUDESHIYA NAGRIK SAHAKARI PRATYAY SANSTHA MARYADIT, KHAPERKHEDA, NAGPUR
ITA 407/NAG/2019[2012-13]Status: Disposed10/10/2022AY 2012-13
INCOME TAX OFFICER WARD -3(5), NAGPUR vs M.S.E.B. WORKERS CO-OPERATIVE CREDIT SOCIETY LTD, NAGPUR
ITA 406/NAG/2019[2012-13]Status: Disposed10/10/2022AY 2012-13
INCOME TAX OFFICER, WARD-3(5), NAGPUR vs SHRI MANGAL GRAMIN SAHAKARI PAT SANSTH MARYADIT,KHAPERKHEDA, NAGPUR
ITA 405/NAG/2019[2012-13]Status: Disposed10/10/2022AY 2012-13
INCOME TAX OFFICER, WARD-4, CHANDRAPUR vs SHRI SANJAYKUMAR PRAKASHCHANDRA SARAF, CHANDRAPUR
ITA 398/NAG/2019[2010-11]Status: Disposed10/10/2022AY 2010-11
INCOME TAX OFFICER, WARD-4, NAGPUR vs SHRI SANJAYKUMAR PRAKASHCHANDRA SARAF, CHANDRAPUR
ITA 397/NAG/2019[2009-10]Status: Disposed10/10/2022AY 2009-10
