← All Benches
ITAT Nagpur Bench
3,585 judgments
NILESH MAHENDRA KOTHARI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, NAGPUR
ITA 128/NAG/2021[2015-16]Status: Disposed20/12/2021AY 2015-16
NILESH MAHENDRA KOTHARI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, NAGPUR
ITA 127/NAG/2021[2014-15]Status: Disposed20/12/2021AY 2014-15
CHANDRA SURESH KOTHARI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, NAGPUR
ITA 126/NAG/2021[2015-16]Status: Disposed20/12/2021AY 2015-16
CHANDRA SURESH KOTHARI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), NAGPUR
ITA 125/NAG/2021[2014-15]Status: Disposed20/12/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2), NAGPUR vs M/S KARAN KOTHARI JEWELLERS PRIVATE LIMITED, NAGPUR
ITA 120/NAG/2020[2016-17]Status: Disposed20/12/2021AY 2016-17
ASSTT. COMMISSIONER OF INCOME TAX CENTARL CIRCLE 2(2), NAGPUR vs SMT. SHEELA N KOTHARI, NAGPUR
ITA 99/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTATN COMMISSIONER OF INCOME TAX CENTRAL CIRCL-2(2), NAGPUR vs SMT.SUNITA KOTHARI, NAGPUR
ITA 95/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSTT COMMISSIONER OF INOCOME TAX CENTRAL CIRCLE-2(2), NAGPUR vs SMT. SEEMA KOTHARI, NAGPUR
ITA 94/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INOCME TAX CENTRAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA M KOTHARI LEGAL HEIRS OF LATE UGAMBAI KOTHARI, NAGPUR
ITA 93/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(2), NAGPUR vs SMT . CHANDANA KOTHARI, NAGPUR
ITA 92/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), NAGPUR vs SMT. SMITA KOTHARI, NAGPUR
ITA 91/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INOCME TAX CENTRAL CIRCLE -2(2), NAGPUR vs SMT. PADMA M KOTHARI, NAGPUR
ITA 90/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI, NAGPUR
ITA 332/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI, NAGPUR
ITA 331/NAG/2019[2014-15]Status: Disposed20/12/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI, NAGPUR
ITA 329/NAG/2019[2012-13]Status: Disposed20/12/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI, NAGPUR
ITA 328/NAG/2019[2011-12]Status: Disposed20/12/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI, NAGPUR
ITA 327/NAG/2019[2010-11]Status: Disposed20/12/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE -2(2), NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI, NAGPUR
ITA 326/NAG/2019[2009-10]Status: Disposed20/12/2021AY 2009-10
DY . COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2)`, NAGPUR vs M/S KARAN KOTHARI JEWELLERS PVT.LTD, NAGPUR
ITA 315/NAG/2019[2016-17]Status: Disposed20/12/2021AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2), NAGPUR vs M/S KARAN KOTHARI AABHUSHAN PRIVATE LIMITED, NAGPUR
ITA 146/NAG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
