← All Benches
ITAT Nagpur Bench
3,585 judgments
SARITA NARAYANDAS AGRAWAL,WARDHA vs INCOME TAX OFFICER WARD 1(1), NAGPUR
ITA 353/NAG/2019[2007-08]Status: Disposed17/11/2022AY 2007-08
SARITA NARAYANDAS AGRAWAL,WARDHA vs INCOME TAX OFFICER WARD 1(1), NAGPUR
ITA 352/NAG/2019[2006-07]Status: Disposed17/11/2022AY 2006-07
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 322/NAG/2019[2012-13]Status: Disposed17/11/2022AY 2012-13
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 321/NAG/2019[2011-12]Status: Disposed17/11/2022AY 2011-12
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 320/NAG/2019[2010-11]Status: Disposed17/11/2022AY 2010-11
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 319/NAG/2019[2009-10]Status: Disposed17/11/2022AY 2009-10
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 318/NAG/2019[2008-09]Status: Disposed17/11/2022AY 2008-09
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 317/NAG/2019[2007-08]Status: Disposed17/11/2022AY 2007-08
NARAYANDAS SHANKARLAL AGRAWAL,NAGPUR vs ITO, WARD1(1), NAGPUR
ITA 316/NAG/2019[2006-07]Status: Disposed17/11/2022AY 2006-07
VIJAY ENGINEERING ENTERPRISES PVT. LTD.,NAGPUR vs ACIT, CPC, BANGALORE (NOW PRESENT JURIDICTION AT DY. CIT, CIRCLE-I, NAGPUR), NAGPUR
ITA 62/NAG/2017[2011-12]Status: Disposed17/11/2022AY 2011-12
VIJAY ENGINEERING ENTERPRISES PVT. LTD.,NAGPUR vs ACIT, CPC, BANGALORE (NOW PRESENT JURIDICTION AT DY. CIT, CIRCLE-I, NAGPUR), NAGPUR
ITA 61/NAG/2017[2010-11]Status: Disposed17/11/2022AY 2010-11
DY. C.I.T., CENTRAL CIRCLE1(1), NAGPUR vs M/S MAVEN INDUSTRIES LTD., NAGPUR
ITA 60/NAG/2017[2010-11]Status: Disposed17/11/2022AY 2010-11
SHRI GOVIND RADHAKRISAN LOHIYA,AMRAVATI vs INCOME TAX OFFICER,WARD -3, AMRAVATI
ITA 330/NAG/2017[2010-2011]Status: Disposed17/11/2022AY 2010-2011
DY. C.I.T. CIR., -1, NAGPUR vs M/S. DEBANSHU SERVICES PVT. LTD., NAGPUR
ITA 186/NAG/2017[2009-10]Status: Disposed17/11/2022AY 2009-10
M/S CENTRAL INDIA MINERALS,NAGPUR vs ACIT, CENTRAL CIRCLE- 1(4), NAGPUR
ITA 168/NAG/2017[2008-09]Status: Disposed17/11/2022AY 2008-09
M/S CENTRAL INDIA MINERALS,NAGPUR vs ACIT, CENTRAL CIRCLE- 1(4), NAGPUR
ITA 167/NAG/2017[2006-07]Status: Disposed17/11/2022AY 2006-07
A,C.I.T. CIR.- 3, NAGPUR vs M/S INDOWORTH INDIA LTD, NAGPUR
ITA 516/NAG/2016[2010-11]Status: Disposed17/11/2022AY 2010-11
M/S SANJAY CONSTRUCTION INDUSTRIES,PARATWADA vs TH PRINCIPAL C.I.T.-1, NAGPUR
ITA 46/NAG/2016[2010-11]Status: Disposed17/11/2022AY 2010-11
SHRI. N.D.GANDHI,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,CIRCLE-6, NAGPUR
ITA 166/NAG/2009[2005-06]Status: Disposed17/11/2022AY 2005-06
SHRI DEEPAK SITARAM LADDHAD,BULDHANA vs DEPUTY COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, AKOLA
ITA 375/NAG/2017[2010-11]Status: Disposed16/11/2022AY 2010-11
