← All Benches
ITAT Nagpur Bench
3,585 judgments
SHRI PRAVEEN MANOHAR GHODKHANDE,NAGPUR vs ITO, WARD- 1(2), NAGPUR
ITA 124/NAG/2017[2008-09]Status: Heard16/11/2022AY 2008-09
KEMA LOGISTICS AND MANUFACTURERS PVT LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 124/NAG/2021[2017-18]Status: Disposed15/11/2022AY 2017-18
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs SHRI CHAGANLAL KUNVERJIBHAI. PATEL, NAGPUR
ITA 525/NAG/2016[2007-08]Status: Disposed15/11/2022AY 2007-08
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs M/S GIGEO CONSTRUCTION CO.PVT. LTD, NAGPUR
ITA 487/NAG/2016[2008-09]Status: Disposed15/11/2022AY 2008-09
CHETAN RAGHUNATH LAVANIA,NAGPUR vs ITO, WARD- 1 (3), NAGPUR
ITA 73/NAG/2015[2009-10]Status: Disposed15/11/2022AY 2009-10
NAVODAYA NAGRI PAT SANSTHA,AMRAVATI vs INCOME TAX OFFICER WARD -3, AMRAVATI
ITA 66/NAG/2019[2013-14]Status: Disposed7/11/2022AY 2013-14
SHRI PRAKASH RATHI,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1), NAGPUR
ITA 65/NAG/2019[2008-09]Status: Disposed7/11/2022AY 2008-09
GAUTAM DHARAJ KHABIYA,YAVATMAL vs INCOME TAX OFFICER WARD-2, YAVATMAL
ITA 61/NAG/2019[2014-15]Status: Disposed7/11/2022AY 2014-15
SHRI PRAMOD V MUNDRA,NAGPUR vs INCOME TAX OFFICER WARD -1(1), NAGPUR
ITA 12/NAG/2019[2013-14]Status: Disposed7/11/2022AY 2013-14
SMT HANSA M KAMDAR,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX (CENTRAL) CIRCLE-2(2), NAGPUR
ITA 84/NAG/2018[2006-2007]Status: Disposed7/11/2022AY 2006-2007
PANKAJ UTTAMCHAND KATARIA,AMRAVATI vs INCOME TAX OFFICE WARD -3, AMRAVATI
ITA 34/NAG/2018[2012-2013]Status: Disposed7/11/2022AY 2012-2013
SHRI DEEPAK KAMLAKAR KELKAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA
ITA 31/NAG/2018[2013-14]Status: Disposed7/11/2022AY 2013-14
VIVEKANAND AKRUSHAK SAHAKARI PAT SANSTHA MARYADIT,BHANDARA vs INCOME TAX OFFICER WARD -2, BHANDARA
ITA 169/NAG/2018[2015-16]Status: Disposed7/11/2022AY 2015-16
VIVEKANAND AKRUSHAK SAHAKARI PAT SANSTHA MARYADIT,BHANDARA vs INCOME TAX OFFICER WARD -2, BHANDARA
ITA 168/NAG/2018[2014-15]Status: Disposed7/11/2022AY 2014-15
VIVEKANAND AKRUSHAK SAHAKARI PAT SANSTHA MARYADIT,BHANDARA vs INCOME TAX OFFICER WARD -2, BHANDARA
ITA 167/NAG/2018[2013-14]Status: Disposed7/11/2022AY 2013-14
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 226/NAG/2022[2016-17]Status: Disposed1/11/2022AY 2016-17
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 225/NAG/2022[31/05/2022]Status: Disposed1/11/2022
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 224/NAG/2022[2014-15]Status: Disposed1/11/2022AY 2014-15
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 223/NAG/2022[2013-14]Status: Disposed1/11/2022AY 2013-14
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 222/NAG/2022[2012-13]Status: Disposed1/11/2022AY 2012-13
