← All Benches
ITAT Nagpur Bench
3,585 judgments
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 221/NAG/2022[2011-12]Status: Disposed1/11/2022AY 2011-12
KEWALRAM SAHADEV ROTKAR,NAGPUR vs DEPUTY COMMISSTIONER OF INCOME TAX, NAGPUR
ITA 220/NAG/2022[2010-11]Status: Disposed1/11/2022AY 2010-11
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 213/NAG/2022[2016-17]Status: Disposed1/11/2022AY 2016-17
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 212/NAG/2022[2015-16]Status: Disposed1/11/2022AY 2015-16
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 211/NAG/2022[2014-15]Status: Disposed1/11/2022AY 2014-15
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 210/NAG/2022[2013-14]Status: Disposed1/11/2022AY 2013-14
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 209/NAG/2022[2012-13]Status: Disposed1/11/2022AY 2012-13
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 208/NAG/2022[2011-12]Status: Disposed1/11/2022AY 2011-12
ANURAG KEWALRAM ROTKAR,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), NAGPUR
ITA 207/NAG/2022[2010-11]Status: Disposed1/11/2022AY 2010-11
M/S. REGENCY EQUIFIN PVT.LTD,NAGPUR vs DY.CIT,CENTRAL CIRCLE-2(3), NAGPUR
ITA 251/NAG/2017[2008-2009]Status: Disposed1/11/2022AY 2008-2009
M/S. REGENCY EQUIFIN PVT.LTD,NAGPUR vs DY.CIT,CENTRAL CIRCLE-2(3), NAGPUR
ITA 250/NAG/2017[2007-2008]Status: Disposed1/11/2022AY 2007-2008
M/S. REGENCY EQUIFIN PVT.LTD,NAGPUR vs DY.CIT,CENTRAL CIRCLE-2(3), NAGPUR
ITA 249/NAG/2017[2006-2007]Status: Disposed1/11/2022AY 2006-2007
M/S. REGENCY EQUIFIN PVT.LTD,NAGPUR vs DY.CIT,CENTRAL CIRCLE-2(3), NAGPUR
ITA 248/NAG/2017[2005-2006]Status: Disposed1/11/2022AY 2005-2006
M/S. REGENCY EQUIFIN PVT.LTD,NAGPUR vs DY.CIT,CENTRAL CIRCLE-2(3), NAGPUR
ITA 247/NAG/2017[2004-2005]Status: Disposed1/11/2022AY 2004-2005
M/S. REGENCY EQUIFIN PVT.LTD,NAGPUR vs DY.CIT,CENTRAL CIRCLE-2(3), NAGPUR
ITA 246/NAG/2017[2003-2004]Status: Disposed1/11/2022AY 2003-2004
M/S REGENCY EQUIFIN PVT LTD.,NAGPUR vs D.C.I.T, CENTRAL CIRCULE -2(3), NAGPUR
ITA 245/NAG/2017[2002-2003]Status: Disposed1/11/2022AY 2002-2003
SHARDA URBAN CREDIT CO-OP SOCIETY LTD.,AMRAVATI vs INCOME TAX OFFICER, WARD-4, AMRAVATI
ITA 386/NAG/2017[2008-2009]Status: Disposed31/10/2022AY 2008-2009
RAJENDRA SINGH JUNI THROUGH LEGAL HEIR ARTIKAUR RAJENDRA SINGH JUNI,MUKOLAR, PO BUTTI BORI, NAGPUR 441108 vs ASSISTANT DIRECTIOR OF INCOME TAX, BANGLORE
ITA 196/NAG/2022[2020-21]Status: Disposed28/10/2022AY 2020-21
DHARAMITRA,WARDHA vs DEPUTY COMMISSIONER, BANGALORE
ITA 194/NAG/2022[2016-17]Status: Disposed28/10/2022AY 2016-17
KAISAR ABDUL AZEEZ SIDDIQUI,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR
ITA 51/NAG/2021[2014-15]Status: Disposed28/10/2022AY 2014-15
