← All Benches
ITAT Nagpur Bench
3,585 judgments
M/S LAKHI PACKAGING PVT LTD,NAGPUR vs ACIT, CENTRAL CIRCLE 1(2), NAGPUR
ITA 109/NAG/2020[2009-10]Status: Disposed28/10/2022AY 2009-10
RAMESHCHANDRA RAMDHAN AGRAWAL,AKOLA vs ITO, WARD- 1, AKOLA
ITA 151/NAG/2017[2009-10]Status: Disposed28/10/2022AY 2009-10
NAVIN PIPALWA,YAVATMAL vs INCOME TAX OFFICER WARD 2 YAVATMAL, YAVATMAL
ITA 47/NAG/2022[2012-13]Status: Disposed25/10/2022AY 2012-13
MAYA OIL MILLS PVT. LTD,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
ITA 188/NAG/2022[2019-20]Status: Disposed25/10/2022AY 2019-20
M/S AGROFAB MACHINERIES (INDIA)PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR
ITA 103/NAG/2022[2018-19]Status: Disposed25/10/2022AY 2018-19
DHYANESHWAR ANNAJI THAKRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR
ITA 1/NAG/2021[2015-16]Status: Disposed25/10/2022AY 2015-16
INCOME TAX OFFICER, WARD -5, AMRAVATI vs M/S SHILPA ENTERPRISES, AMRAVATI
ITA 104/NAG/2020[2007-08]Status: Disposed25/10/2022AY 2007-08
MRS. NAHID TARANNUM AZIZ,NAGPUR vs INCOME TAX OFFICER WARD-4(1), NAGPUR
ITA 191/NAG/2022[2014-15]Status: Disposed21/10/2022AY 2014-15
MAYUR JAIN,NAGPUR vs INCOME TAX OFFICER WARD 4(2), NAGPUR
ITA 9/NAG/2021[2010-11]Status: Disposed21/10/2022AY 2010-11
INOCME TAX OFFICER WARD -2, BHANDARA vs THE BHANDRARA URBAN CO-OPERATIVE BANK LIMITED, BHANDARA
ITA 122/NAG/2019[2005-06]Status: Disposed21/10/2022AY 2005-06
TARANGAN INFRAVENTRURES PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 234/NAG/2022[2015-16]Status: Disposed19/10/2022AY 2015-16
SAMBHASHIV RAMLOO PATTIWAR,CHANDRAPUR vs INCOME TAX OFFICE, WARD-4, CHANDRAPUR
ITA 19/NAG/2022[2017-18]Status: Disposed19/10/2022AY 2017-18
SWATI DYANESHWAR HUSUKALE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 11/NAG/2022[2017-18]Status: Disposed19/10/2022AY 2017-18
MPA PROJECTS PVT. LTD.,NAGPUR vs TDS CPC, GHAZIABAD
ITA 91/NAG/2021[2013-14]Status: Disposed19/10/2022AY 2013-14
TALUKA AGRICULTURE OFFICER,CHANDRAPUR vs ITO TDS WARD- 2(3), CHANDRAPUR
ITA 87/NAG/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
TALUKA AGRICULTURE OFFICER,CHANDRAPUR vs ITO, TDS WARD-2(3), CHANDRAPUR
ITA 86/NAG/2021[2014-15]Status: Disposed19/10/2022AY 2014-15
NATURAL RECREATION PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 83/NAG/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
NATURAL RECREATION PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 82/NAG/2021[2016-17]Status: Disposed19/10/2022AY 2016-17
NATURAL RECREATIONS PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 81/NAG/2021[2016-2017]Status: Disposed19/10/2022AY 2016-2017
NATURAL RECREATION PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 80/NAG/2021[2016-17]Status: Disposed19/10/2022AY 2016-17