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ITAT Nagpur Bench
3,585 judgments
NATURAL RECREATIONS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 79/NAG/2021[2016/17]Status: Disposed19/10/2022
NATURAL RECREATIONS PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 78/NAG/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
NATURAL RECREATIONS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME,CPC-TDS, GHAZIABAD
ITA 77/NAG/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
NATURAL RECREATIONS PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 76/NAG/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
NATURAL RECREATIONS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 75/NAG/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
NATURAL RECREATIONS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CPC-TDS, GHAZIABAD
ITA 74/NAG/2021[2013-14]Status: Disposed19/10/2022AY 2013-14
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, GHAZIABAD
ITA 192/NAG/2021[2015-16 QUARTER-4]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCONE TAX. CPC, GHAZIABAD
ITA 191/NAG/2021[2015-16 Quarter -3]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, GHAZIABAD
ITA 190/NAG/2021[2015-16 QUARTER 2]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME CPC, GHAZIABAD
ITA 189/NAG/2021[2015-16 QUARTER-1]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, GHAZIABAD
ITA 188/NAG/2021[2014-15 QUARTER 4]Status: Disposed19/10/2022
DIGP GC GRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 187/NAG/2021[2014-15 Quarter-3]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS0, GHAZIABAD
ITA 186/NAG/2021[2014-15 Quarter-1]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 185/NAG/2021[2013-14 QUARTER-3]Status: Disposed19/10/2022
DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CPP, GHAZIABAD
ITA 184/NAG/2021[2013-14 Quater--2]Status: Disposed19/10/2022
KIRTI POPATBHAI PATEL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 152/NAG/2021[F.Y. 2013-14 (Q-4)]Status: Disposed19/10/2022
NIKUNJI G CHANDAK,NAGPUR vs DCIT CIRCLE -1, NAGPUR
ITA 83/NAG/2018[2011-2012]Status: Disposed19/10/2022AY 2011-2012
UTKRANTI NAGARI SAHAKARI PATSANSTHA MARYADIT,POST: JARUD, WARUD vs ITO WARD 5, AMRAVATI
ITA 183/NAG/2021[2014-2015]Status: Disposed18/10/2022AY 2014-2015
NAGPUR GRIHA NIRMAN & SHETRVIKAS MANDAL KARMACHARI SAHAKARI PAT SANSTHA,NAGPUR vs INCOME TAX OFFICER, WARD1(3), NAGPUR
ITA 121/NAG/2021[2017-18]Status: Disposed18/10/2022AY 2017-18
SHRI VEDPRAKSH CHANDIRAM WADHWANI,NAGPUR vs ACIT CIRCLE -2, NAGPUR
ITA 101/NAG/2020[2013-14]Status: Disposed18/10/2022AY 2013-14