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ITAT Nagpur Bench

3,585 judgments

NAIVEDHYAM BANQUETS AND FOODS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD

ITA 200/NAG/2022[2015-16]Status: Disposed14/10/2022AY 2015-16

NAIVEDHYAM BANQUETS AND FOODS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD

ITA 199/NAG/2022[2015-16]Status: Disposed14/10/2022AY 2015-16

NAIVEDHYAM BANQUETS AND FOODS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD

ITA 198/NAG/2022[2015-16]Status: Disposed14/10/2022AY 2015-16

NAIVEDHYAM BANQUETS AND FOODS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD

ITA 197/NAG/2022[2015-16]Status: Disposed14/10/2022AY 2015-16

R.A. QUIDWAIM HIGH SCHOOL & JUNIOR COLLEGE (SCI & MCVC),CHANDRAPUR vs INCOME TAX OFFICE, WARD-52(3), CHANDRAPUR

ITA 171/NAG/2022[2014-15]Status: Disposed14/10/2022AY 2014-15

R.A. QUIDWAIM HIGH SCHOOL & JUNIOR COLLEGE (SCI & MCVC),CHANDRAPUR vs INCOME TAX OFFICE, WARD-52(3), CHANDRAPUR

ITA 170/NAG/2022[2013-14]Status: Disposed14/10/2022AY 2013-14

NAIVEDHYAM BANQUETS AND FOODS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CPC -(TDS), GHAZIABAD

ITA 99/NAG/2020[2015-16(Q-3)]Status: Disposed14/10/2022

NAIVEDHYAM BANQUETS AND FOODS PVT LTD,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX CPC(TDS), GHAZIABAD

ITA 98/NAG/2020[2015-16]Status: Disposed14/10/2022AY 2015-16

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 68/NAG/2020[2016-17(Q1-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 67/NAG/2020[2015-16(Q4-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 66/NAG/2020[2015-16(Q3-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 65/NAG/2020[2015-16(Q2-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 64/NAG/2020[2015-16(Q1-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 63/NAG/2020[2014-15(Q4-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 62/NAG/2020[2014-15]Status: Disposed14/10/2022AY 2014-15

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 61/NAG/2020[2014-15(Q2-24Q)]Status: Disposed14/10/2022

ARCHANA VIDYANIKETAN LAKHPURI,AKOLA vs ACIT-CPC-TDS, GHAZIABAD

ITA 60/NAG/2020[2014-15(Q1-24Q)]Status: Disposed14/10/2022

M/S MAYON'S PHARMACEUTICALS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 47/NAG/2020[2015-16]Status: Disposed14/10/2022AY 2015-16

M/S MAYON'S PHARMACEUTICALS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 46/NAG/2020[2014-15]Status: Disposed14/10/2022AY 2014-15

M/S MAYON'S PHARMACEUTICALS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 45/NAG/2020[2014-15(Q-1)]Status: Disposed14/10/2022