← All Benches
ITAT Nagpur Bench
3,585 judgments
AKOLA ZILLA PARISHAD PRATHAMIK SHIKSHAK SAHKARI SANSTHA,AKOLA vs INCOME TAX OFFICER, WARD-1, AKOLA
ITA 190/NAG/2022[2017-18]Status: Disposed23/12/2022AY 2017-18
SMT. RASHIDABANU ABUBAKER MITHA,NAGPUR vs INCOME TAX OFFICER WARD 3(3), NAGPR
ITA 97/NAG/2020[2008-09]Status: Disposed23/12/2022AY 2008-09
SHRI SANJAY KUMAR SINGH,NAGPUR vs INCOME TAX OFFICER WARD 8(1), NAGPUR
ITA 96/NAG/2020[2006-07]Status: Disposed23/12/2022AY 2006-07
SANT YAMAJI BUWA MATH,NAGPUR vs INCOME TAX OFFICER -WARD -4(4), NAGPUR
ITA 80/NAG/2019[2013-14]Status: Disposed23/12/2022AY 2013-14
SHRI ASHRAF KHARWA,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR
ITA 73/NAG/2019[2007-08]Status: Disposed23/12/2022AY 2007-08
BHANDARKAR JEWELLERS,NAGPUR vs INCOME TAX OFFICE WARD 1(1), NAGPUR
ITA 60/NAG/2019[2013-14]Status: Disposed23/12/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR vs SMS LTD, NAGPUR
ITA 24/NAG/2022[2019-20]Status: Disposed14/12/2022AY 2019-20
CHANDRAPUR ZILLA PARISHAD KARMACHARI CREDIT CO-OP SOCIETY,CHANDRAPUR vs INCOME TAX OFFICER, WARD-1, CHANDARPUR
ITA 21/NAG/2021[2011-12]Status: Disposed8/12/2022AY 2011-12
SHARDASHREE ISPAT LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR
ITA 166/NAG/2021[2012-13]Status: Disposed8/12/2022AY 2012-13
G.G. DANDEKAR MACHINE WORKS LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 3, NAGPUR
ITA 48/NAG/2020[2013-14]Status: Disposed8/12/2022AY 2013-14
VANDANA KISHOR NAIK,NAGPUR vs INOCME TAX OFFICER WARD 5(3), NAGPUR
ITA 175/NAG/2019[2011-12]Status: Disposed8/12/2022AY 2011-12
SHRIPRAKASH THAKURDASJI ZANWAR,AMRAVATI vs INCOME TAX OFFICER, WARD-5, AMRAVATI
ITA 389/NAG/2017[2013-14]Status: Disposed8/12/2022AY 2013-14
ARJUNA COTTON INDUSTRIES,AKOLA vs JCIT,AKOLA,RANGE,AKOLA, AKOLA
ITA 324/NAG/2017[2009-10]Status: Disposed8/12/2022AY 2009-10
AMA EXTRUSION PVT. LTD.,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 233/NAG/2022[2019-20]Status: Disposed28/11/2022AY 2019-20
M/S HINDUSTAN BUILDERS,NAGPUR vs INCOME TAX OFFICER WARD-1(2), NAGPUR
ITA 315/NAG/2017[F.Y-2011-12]Status: Disposed25/11/2022
GRUHINI SAMAJ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 35/NAG/2022[2014-15]Status: Disposed18/11/2022AY 2014-15
DR. RAJENDRA CHANDAK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR
ITA 16/NAG/2021[2008-09]Status: Disposed18/11/2022AY 2008-09
SHYAMKALA AGRO PROCESSORS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 45/NAG/2022[2018-19]Status: Disposed17/11/2022AY 2018-19
SHRI KESHAO URBAN CREDIT CO-OP SOCIETY LTD,BULDHANA vs INCOME TAX OFFICER, WARD -2, KHAMGAON
ITA 10/NAG/2021[2012-13]Status: Disposed17/11/2022AY 2012-13
SARITA NARAYANDAS AGRAWAL,WARDHA vs INCOME TAX OFFICER WARD 1(1), NAGPUR
ITA 354/NAG/2019[2008/-09]Status: Disposed17/11/2022
