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ITAT Nagpur Bench

3,585 judgments

DIGP GROUP CENTRE CRPF,NAGPUR vs DCIT CPC(TDS), GHAZIABAD

ITA 294/NAG/2022[2015-2016, Qtr-3]Status: Heard18/7/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

VEER JAGDEORAO KAPUS UTPADAK SAHAKARI SOOT GIRNI LTD.,MALKAPUR vs A.C.I.T., AKOLA CIRCLEA, AKOLA

ITA 123/NAG/2017[2007-08]Status: Disposed14/2/2023AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1),NAGPUR, NAGPUR vs SHRI SANDEEP INDRAJEET SURI, NAGPUR

ITA 233/NAG/2017[2013-2014]Status: Disposed13/2/2023AY 2013-2014

ACIT, AKOLA CIRCLE, AKOLA vs M/S. SHAHEEN FROZEN FOODS, AKOLA

ITA 196/NAG/2017[2013-14]Status: Disposed13/2/2023AY 2013-14

DY. C.I.T. CIR-.1, NAGPUR vs M/S UNIQUE REALITES BUILDERS & DEVELOPERS, NAGPUR

ITA 477/NAG/2016[2013-14]Status: Disposed25/1/2023AY 2013-14

DY. C.I.T. CIR-.1, NAGPUR vs M/S UNIQUE REALITES BUILDERS & DEVELOPERS, NAGPUR

ITA 476/NAG/2016[2012-13]Status: Disposed25/1/2023AY 2012-13

DY.C.I.T. CIR 1, NAGPUR vs M/S UNIQUE REALITIES BUILDERS & DEVELOPERS, NAGPUR

ITA 2/NAG/2016[2011-12]Status: Disposed25/1/2023AY 2011-12

M/S. BELLEZZA (INDIA) PVT. LTD.,NAGPUR vs ACIT, CIRCLE- 2, NAGPUR

ITA 74/NAG/2015[2009-10]Status: Disposed13/1/2023AY 2009-10

SHRI RAM BABULAL YADAV,NAGPUR vs INCOME TAX OFFICER, WARD -1(4), NAGPUR

ITA 402/NAG/2017[2008-09]Status: Disposed10/1/2023AY 2008-09

SHRI GAJANAN MAHADEORAO MENDHE,NAGPUR vs ACIT, CIRCLE-1, NAGPUR, NAGPUR

ITA 378/NAG/2017[2012-2013]Status: Disposed10/1/2023AY 2012-2013

SMT. VEENA MAHESHWARI,NAGPUR vs DY.C.I.T,CIRCLE-1,NAGPUR, NAGPUR

ITA 323/NAG/2017[2006-2007]Status: Disposed10/1/2023AY 2006-2007

MOHANLAL KALAJII SUTHAR,NAGPUR vs DY, CIT CIR.1, NAGPUR

ITA 22/NAG/2017[2011-12]Status: Disposed10/1/2023AY 2011-12

SHRI JAGDISH SUBHARAM CHITADE vs A.C.I.T CIR.-3, NAGPUR

ITA 483/NAG/2016[2012-13]Status: Disposed10/1/2023AY 2012-13

SHRI SANJAY VISHNUPRASAD AGRAWAL,NAGPUR vs INCOME TAX OFFICER, WARD-4(1), NAGPUR

ITA 37/NAG/2022[2015-16]Status: Disposed29/12/2022AY 2015-16

SHRI KISHORE SOMDATTA SHUKLA,AKOLA vs INCOME TAX OFFICER WARD -3, AKOLA

ITA 117/NAG/2020[2009-10]Status: Disposed29/12/2022AY 2009-10

M/S SHRIRANG FILMS,AMRAVATI vs INCOME TAX OFFICER WARD -5, AMRAVATI

ITA 82/NAG/2019[2015-16]Status: Disposed29/12/2022AY 2015-16

SHRI MAHESH SEVA SAMITI,AMRAVATI vs INCOME TAX OFFICER WARD-3, AMRAVATI, AMRAVATI

ITA 403/NAG/2017[2010-2011]Status: Disposed29/12/2022AY 2010-2011

YOGESHPRASAD A. JAISWAL,AURAMGABAD vs INCOME TAX OFFICER, WARD-2, AMRAVATI

ITA 74/NAG/2022[2014-15]Status: Disposed23/12/2022AY 2014-15

M/S. ICON DRUGS PVT. LTD,NAGPUR vs CPC, INCOME TAX OFFICER, WARD-3(4), NAGPUR

ITA 69/NAG/2022[2019-20]Status: Disposed23/12/2022AY 2019-20

M/S. ICON DRUGS PVT. LTD.,NAGPUR vs CPC, INCOME TAX OFFICER, WARD3(4), NAGPUR

ITA 68/NAG/2022[2018-19]Status: Disposed23/12/2022AY 2018-19