← All Benches
ITAT Mumbai Bench
61,741 judgments
ORIX LEASING AND FINANCIAL SERVICES INDIA LIMITED,MAHARASHTRA vs PRINCIPAL COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6895/MUM/2026[2020-21]Status: Disposed11/9/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1),MUMBAI, MUMBAI vs SNOW MOUNT PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 662/MUM/2026[2023-24]Status: Disposed11/9/2026AY 2023-24
ITO, WARD 4(4), THANE, THANE vs IRFAN AHMAD SHAH, THANE
ITA 6538/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
SAYAJI U BA KHIN MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6441/MUM/2026[2027-28 TO 2031-32]Status: Disposed11/9/2026
SAYAJI U BA KHIN MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6440/MUM/2026[2027-28 TO 2031-32]Status: Disposed11/9/2026
SCHOTT POONAWALLA PRIVATE LIMITED,MUMBAI vs DCIT3(3)(1) MUMBAI, MUMBAI
ITA 6194/MUM/2026[2021-22]Status: Disposed11/9/2026AY 2021-22
ST XAVIERS HIGH SCHOOL TRUST POWAI,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6135/MUM/2026[2025-26]Status: Disposed11/9/2026AY 2025-26
ST XAVIERS HIGH SCHOOL TRUST POWAI,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6134/MUM/2026[2025-26]Status: Disposed11/9/2026AY 2025-26
THE SOCIETY OF HELPER OF MARY,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 6058/MUM/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
SATPAL DARSHAN SINGH BHINDER,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 6053/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
INCOMETAX OFFICER, WARD-20(3)(1), MUMBAI, MUMBAI vs VIMAL VALLABHJI GALA, MUMBAI
ITA 5946/MUM/2026[2012-13]Status: Disposed11/9/2026AY 2012-13
NITIN SHANTARAM SAWARKAR,MUMBAI vs ITO WARD 41(4)(3), MUMBAI
ITA 5829/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
NITIN SHANTARAM SAWARKAR,MUMBAI vs ITO WARD 41(4)(3), MUMBAI
ITA 5789/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
ABHAY KANTILAL SHAH,MUMBAI vs ACIT CIRCLE 27(1), MUMBAI
ITA 5725/MUM/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
IRFAN AHMAD SHAH,VASAI EAST vs SHASHI BHUSHAN SINGH, INCOME TAX OFFICER, THANE, THANE
ITA 5504/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
IRFAN AHMAD SHAH,VASAI EAST vs SHASHI BHUSHAN SINGH, INCOME TAX OFFICER, THANE, THANE
ITA 5493/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
NAWAZ HUSAIN QURESHI,MUMBAI vs ITO WARD 25(3)(1), MUMBAI
ITA 4995/MUM/2026[2017-2018]Status: Disposed11/9/2026AY 2017-2018
MOHAMMED HASSEB MOHAMMED HANIF KHAN,MUMBAI vs INCOME TAX OFFICER WARD - 34(2)(1), MUMBAI, MUMBAI
ITA 4713/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
PARANJAPE & PARANJAPE, CHARTERED ACCOUTANTS,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4685/MUM/2026[2019-2020]Status: Disposed11/9/2026AY 2019-2020
ACIT CIRCLE 3(2)(1), MUMBAI, MUMBAI vs MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED, MUMBAI
ITA 4569/MUM/2026[2021-22]Status: Disposed11/9/2026AY 2021-22
