← All Benches
ITAT Mumbai Bench
61,741 judgments
SURAJ OMPRAKASH AGRAWAL,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI, MUMBAI
ITA 7812/MUM/2025[2023-2024]Status: Disposed15/9/2026AY 2023-2024
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs SURAJ OMPRAKASH AGRAWAL, NAGPUR
ITA 7720/MUM/2025[2023-24]Status: Disposed15/9/2026AY 2023-24
M/S. STARLIGHT SYSTEMS PRIVATE LIMITED (NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7549/MUM/2025[2018-19]Status: Disposed15/9/2026AY 2018-19
ACIT 15(1)(2), MUMBAI, MUMBAI vs GALAXY SURFACTANTS LIMITED, MUMBAI
ITA 6984/MUM/2025[2011-2012]Status: Disposed15/9/2026AY 2011-2012
PRASHASTI ENTERPRISES,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 6950/MUM/2025[2021-22]Status: Disposed15/9/2026AY 2021-22
PRASHASTI ENTERPRISE,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 6949/MUM/2025[2022-23]Status: Disposed15/9/2026AY 2022-23
DCIT-CC-8(4), MUMBAI, MUMBAI vs PRASHASTI ENTERPRISE, MUMBAI
ITA 6719/MUM/2025[2022-23]Status: Disposed15/9/2026AY 2022-23
DCIT-CC-8(4), MUMBAI, MUMBAI vs PRASHASTI ENTERPRISE, MUMBAI
ITA 6718/MUM/2025[2021-22]Status: Disposed15/9/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-41(4)(1), MUMBAI, MUMBAI vs M/S. SINGA INFRASTRUCTURE, MUMBAI
ITA 6668/MUM/2025[2022-23]Status: Disposed15/9/2026AY 2022-23
VIKRAN ENGINEERING LIMITED,THANE WEST vs OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX, THANE WEST
ITA 653/MUM/2025[2016-17]Status: Disposed15/9/2026AY 2016-17
SELENE CONSTRUCTIONS LIMITED,MUMBAI vs ACIT, OSD TDS CIRCLE-2(2), MUMBAI
ITA 4698/MUM/2025[2017-18]Status: Disposed15/9/2026AY 2017-18
SLACK TECHNOLOGIES LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 4(2)(1), MUMBAI
ITA 4310/MUM/2023[2021-22]Status: Disposed15/9/2026AY 2021-22
SONY PICTURES FILMS INDIA PRIVATE LIMITED,MUMBAI vs ADD/JT/DY/ASSTT/CIT/ITO NFAC DELHI, DELHI
ITA 554/MUM/2022[2017-18]Status: Disposed15/9/2026AY 2017-18
INGRAM MICRO (INDIA) EXPORTS PTE. LTD,MUMBAI vs DCIT (IT) 2(2)(1), MUMBAI
ITA 1746/MUM/2016[2008-09]Status: Disposed15/9/2026AY 2008-09
DCIT-CC-4(2), MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 991/MUM/2026[2021-22]Status: Disposed11/9/2026AY 2021-22
DCIT-CC-4(2),MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 990/MUM/2026[2020-21]Status: Disposed11/9/2026AY 2020-21
DCIT-CC-4(2),MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 989/MUM/2026[2019-20]Status: Disposed11/9/2026AY 2019-20
HANOZE H THAKKAR,MUMBAI vs ITO 19(1)(5), MUMBAI, MUMBAI
ITA 7383/MUM/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
PRANA FOUNDATION,THANE vs ITO, EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 6899/MUM/2026[-]Status: Disposed11/9/2026
PRANA FOUNDATION,THANE vs ITO, EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 6898/MUM/2026[-]Status: Disposed11/9/2026
