← All Benches
ITAT Mumbai Bench
61,741 judgments
SHRI. VARDHMAN STHANAKWASI SHRAWAK SANGH,MUMBAI vs ITO EXEMPTION, MUMBAI
ITA 3631/MUM/2026[2018-19]Status: Disposed15/9/2026AY 2018-19
DCIT CC 5.4, MUMBAI vs WADHWAGROUP HOLDINGS PRIVATE LIMITED, MUMBAI
ITA 3412/MUM/2026[2023-24]Status: Disposed15/9/2026AY 2023-24
DCIT CC 5.4, MUMBAI vs WADHWAGROUP HOLDINGS PRIVATE LIMITED, MUMBAI
ITA 3411/MUM/2026[2022-23]Status: Disposed15/9/2026AY 2022-23
DCIT CC 5.4, MUMBAI vs WADHWAGROUP HOLDINGS PRIVATE LIMITED, MUMBAI
ITA 3410/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
KASHYAP GHANSHYAM MEHTA,MUMBAI vs DCIT CIRCLE 42(2)(1), MUMBAI
ITA 3287/MUM/2026[2023-24]Status: Disposed15/9/2026AY 2023-24
SURESHKUMAR K. VISHWAKARMA,MUMBAI vs ITO-WARD 32(1)(1), MUMBAI
ITA 2856/MUM/2026[2010-11]Status: Disposed15/9/2026AY 2010-11
ARUNA KAILASHPRASAD MALPANI,MUMBAI vs INCOME TAX OFFICER WARD 22(1), MUMBAI
ITA 2663/MUM/2026[2022-23]Status: Disposed15/9/2026AY 2022-23
RUDARAM D. CHOUDHARY,MUMBAI, MAHARASHTRA vs INCOME TAX OFFICER, WARD 20(2), MUMBAI, MAHARASHTRA
ITA 26/MUM/2026[ 2009-10 ]Status: Disposed15/9/2026
DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) - 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 2549/MUM/2026[2017-18]Status: Disposed15/9/2026AY 2017-18
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 234/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 233/MUM/2026[2015-16]Status: Disposed15/9/2026AY 2015-16
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 232/MUM/2026[2014-15]Status: Disposed15/9/2026AY 2014-15
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 231/MUM/2026[2013-14]Status: Disposed15/9/2026AY 2013-14
TECK CONSULTANCY AND SERVICES PRIVATE LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 2166/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
TECK CONSULTANCY AND SERVICES PRIVATE LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 2164/MUM/2026[2017-18]Status: Disposed15/9/2026AY 2017-18
THANAWALA BROTHERS & INNS PVT LTD,THANE vs PNE C-(72) (1) CIRCLE 3, THANE
ITA 1742/MUM/2026[2019-20]Status: Disposed15/9/2026AY 2019-20
ACIT221, MUMBAI vs CHANDRA ASOO NIHLANI, MUMBAI
ITA 1664/MUM/2026[2011-12]Status: Disposed15/9/2026AY 2011-12
ZIA SALIM DESAI,MUMBAI vs ITO 23(3)(1), MUMBAI
ITA 1186/MUM/2026[2017-18]Status: Disposed15/9/2026AY 2017-18
SLACK TECHNOLOGIES LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 4(2)(1), MUMBAI
ITA 979/MUM/2025[2022-23]Status: Disposed15/9/2026AY 2022-23
RAMESH PRAHLAD PATEL,SURAT vs ITO, WARD-2(1), THANE, THANE
ITA 8243/MUM/2025[2014-15]Status: Disposed15/9/2026AY 2014-15
