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ITAT Mumbai Bench
61,741 judgments
SONALI SONU SOOD,MUMBAI vs ACIT, CENTRAL CIRCLE 5(1), MUMBAI
ITA 8272/MUM/2025[2013-14]Status: Disposed16/9/2026AY 2013-14
OOPAL DIAMOND,MUMBAI vs DCIT CIRCLE 19(1), MUMBAI, MUMBAI
ITA 8072/MUM/2025[2012-13]Status: Disposed16/9/2026AY 2012-13
I.T.O.-11(2)(1), MUMBAI, MARINE LINES vs SONY MONY ELECTRONICS LIMITED, ANDHERI WEST
ITA 6849/MUM/2025[2017]Status: Disposed16/9/2026
SONY MONY ELECTRONICS LTD,MUMBAI vs ITO.11(2)(1), MUMBAI
ITA 6379/MUM/2025[2017-18]Status: Disposed16/9/2026AY 2017-18
SHREE ATMANAND JAIN STREET SHIKSHAN PATHASHALA,MUMBAI vs CIT EXEMPTION, MUMBAI
ITA 6036/MUM/2026[2027-28]Status: Disposed15/9/2026AY 2027-28
SHAH PJ KOTHARI AND SHAH MV MODHVANIKBOARDING SCHOOL,DADAR vs CIT (E) MUMBAI, CUMBALLA HILL
ITA 5979/MUM/2026[2026-27]Status: Disposed15/9/2026AY 2026-27
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14(1)(2), MUMBAI, MUMBAI vs ASHITKUMAR GUNVANTRAI SHAH, MUMBAI
ITA 5776/MUM/2026[2012-13]Status: Disposed15/9/2026AY 2012-13
LAXMI PANDEY,MUMBAI vs ITO - 42(1)(2), MUMBAI
ITA 5771/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
LAXMI PANDEY,MUMBAI vs ITO - 42 (1) (2), MUMBAI
ITA 5758/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
M/S. LIFETIME REALTY PVT. LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10(2)(1), MUMBAI, MUMBAI
ITA 5547/MUM/2026[2012-13]Status: Disposed15/9/2026AY 2012-13
SATPATI MANGELA SAMAJONNATI SANGH,PALGHAR vs CIT EXEMPTION PUNE, PUNE
ITA 5411/MUM/2026[2026-27]Status: Disposed15/9/2026AY 2026-27
AISABAI HAJI HAMED HAJI JACOB NOORANI TRUST,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 5384/MUM/2026[2026-27]Status: Disposed15/9/2026AY 2026-27
KRISHNA DAKSHINKAR,THANE vs ITO, WARD 1(3), THANE, THANE
ITA 5308/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17
GHATKOPAR DEVANG CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI
ITA 4955/MUM/2026[2023-24]Status: Disposed15/9/2026AY 2023-24
GHATKOPAR DEVANG CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI
ITA 4954/MUM/2026[2023-24]Status: Disposed15/9/2026AY 2023-24
UJWALA PURSHOTTAM MUNGEKAR,MUMBAI vs I.T.O WARD 22(3)(6), MUMBAI
ITA 4279/MUM/2026[2016-2017]Status: Disposed15/9/2026AY 2016-2017
KARAN RAMESH MANDHANI,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 4240/MUM/2026[2019-20]Status: Disposed15/9/2026AY 2019-20
VIRAJ SHAM JADHAV,MUMBAI vs INCOME TAX OFFICER 22(3)(6), MUMBAI, MUMBAI
ITA 3976/MUM/2026[2016-2017]Status: Disposed15/9/2026AY 2016-2017
LALIT KUMAR PERIWAL,NAVI MUMBAI vs INCOME TAX OFFICER, NAVI MUMBAI
ITA 3862/MUM/2026[2019-20]Status: Disposed15/9/2026AY 2019-20
SHANKAR MALLAYYA VASAL,MUMBAI vs ITO22(3)(6), MUMBAI
ITA 3837/MUM/2026[2016-17]Status: Disposed15/9/2026AY 2016-17