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ITAT Mumbai Bench

61,741 judgments

INDU SANJEEV KHOSLA,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 3935/MUM/2026[2017-2018]Status: Disposed18/9/2026AY 2017-2018

AMIT RAVKA,MUMBAI vs ITO, MUMBAI

ITA 3790/MUM/2026[2019-2020]Status: Disposed18/9/2026AY 2019-2020

AROON TRAVELS,MUMBAI MAHARASTRA vs INCOME TAX OFFICER, WARD 22(1)(2), MUMBAI, MUMBAI MAHARASTRA

ITA 3153/MUM/2026[2008-09]Status: Disposed18/9/2026AY 2008-09

DCIT CIRCLE 2(3)(1), MUMBAI vs TECH MAHINDRA BPO LIMITED (NOW MERGED WITH TECH MAHINDRA LIMITED), MUMBAI

ITA 294/MUM/2026[2006-07]Status: Disposed18/9/2026AY 2006-07

SEEMA SATISH MEHTA,MUMBAI vs INCOME TAX OFFICER, WARD-26(3)(1), MUMBAI, MUMBAI

ITA 2903/MUM/2026[2017-2018]Status: Disposed18/9/2026AY 2017-2018

M/S. SYNTHOLAB CHEMICALS & RESEARCH,MUMBAI vs DCIT-19(3), MUMBAI

ITA 2748/MUM/2026[2013-14]Status: Disposed18/9/2026AY 2013-14

SURAJ SALIAN HOTELS PRIVATE LIMITED,MUMBAI vs ITO WARD 2(3)(1), MUMBAI, MUMBAI

ITA 244/MUM/2026[2013-14]Status: Disposed18/9/2026AY 2013-14

ITO, MUMBAI vs DEEPA MANOJ PARDASANY, MUMBAI

ITA 2387/MUM/2026[2019-20]Status: Disposed18/9/2026AY 2019-20

ASHOK SHYAM JAISING,BENGALURU, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 23(1), RANGE 199(1), MUMBAI, PIRAMAL CHAMBERS, LALBAUG, MUMBAI, MAHARASHTRA

ITA 2203/MUM/2026[2016-2017]Status: Disposed18/9/2026AY 2016-2017

SUNSHINE PROJECTS PRIVATE LIMITED,MUMBAI vs DCIT- CENTRAL CIRCLE 16(2), MUMBAI, MUMBAI

ITA 1986/MUM/2026[2017-18]Status: Disposed18/9/2026AY 2017-18

SUVARNA RAJAN MURANJAN,MUMBAI vs ITO WARD 42(3)(4), MUMBAI

ITA 1755/MUM/2026[2016-17]Status: Disposed18/9/2026AY 2016-17

AMITA SURESH SHAH,MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(1), MUMBAI, NAVI MUMBAI

ITA 1694/MUM/2026[2018-19]Status: Disposed18/9/2026AY 2018-19

MARUTI KALURAM BORADE (HUF),MUMBAI vs INCOME TAX OFFICER, KAUTILYA BHAVAN

ITA 1529/MUM/2026[2019-20]Status: Heard18/9/2026AY 2019-20

ITALCOATS,ANDHERI (WEST), MUMBAI vs ITO, WARD 24(2)(1), MUMBAI, MUMBAI

ITA 1325/MUM/2026[2020-21]Status: Disposed18/9/2026AY 2020-21

HILTI MANUFACTURING INDIA PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, MUMBAI

ITA 8950/MUM/2025[2022-23]Status: Disposed18/9/2026AY 2022-23

ANANDKUMAR NAGARMAL AGRAWAL,MUMBAI vs ADDL/JCIT (A)-6 DELHI, DELHI

ITA 8625/MUM/2025[2014-15]Status: Disposed18/9/2026AY 2014-15

AVENTUS BUILDCON LIMITED ( FORMERLY RATNAAKAR INFRASTRUCTURE LTD ),MUMBAI vs DY. COMM. OF INCOME TAX CIRCLE 5(3)(1), MUMBAI

ITA 8434/MUM/2025[2013-14]Status: Disposed18/9/2026AY 2013-14

SHIKHA SIDDHARTH SINGHI,MUMBAI, MAHARASHTRA vs ASST. CIT, CIRCLE-31(1)/MUMBAI, MUMBAI, MAHARASHTRA

ITA 8352/MUM/2025[2017-18]Status: Disposed18/9/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs OTTERS CLUB, MUMBAI

ITA 8217/MUM/2025[2018-19]Status: Disposed18/9/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs OTTERS CLUB, MUMBAI

ITA 8216/MUM/2025[2009-10]Status: Disposed18/9/2026AY 2009-10