← All Benches
ITAT Mumbai Bench
61,741 judgments
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs OTTERS CLUB, MUMBAI
ITA 6710/MUM/2025[2017-18]Status: Disposed18/9/2026AY 2017-18
LIBRA NATURAL RESOURCES PRIVATE LIMITED,NAVI MUMBAI vs ITO 15(2)(1), MUMBAI
ITA 6695/MUM/2025[2015-16]Status: Disposed18/9/2026AY 2015-16
NITIN VALECHA,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN
ITA 3480/MUM/2025[2017-18]Status: Disposed18/9/2026AY 2017-18
M/S. ASSOCIATE PLANTATIONS PRIVATE LIMITED,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 814/MUM/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
IBRAHIM ABDUL RASHID SHEIKH,MUMBAI vs WARD 42(1)(2), MUMBAI, MUMBAI
ITA 7664/MUM/2026[2018-2019]Status: Disposed17/9/2026AY 2018-2019
VIPUL & CO.,MUMBAI vs FACELESS ASSESSING OFFICER, MUMBAI
ITA 7101/MUM/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
VIPUL & CO.,MUMBAI vs INCOME TAX DEPARTMENT, BANDRA LOCATION
ITA 7100/MUM/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
VITERRA INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), MUMBAI
ITA 7013/MUM/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
DY. CIT (IT)-3(2)(2), MUMBAI, MUMBAI vs MUREX SOUTHEAST ASIA PRIVATE LIMITED, SINGAPORE
ITA 6796/MUM/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
INDIAN SOCIETY OF CLEFT LIP PALATE & CRANIOFACIAL ANOMALIES,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6731/MUM/2026[2026-27]Status: Heard17/9/2026AY 2026-27
INDIAN SOCIETY OF CLEFT LIP PALATE AND CRANIOFACIAL ANOMALIES,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6730/MUM/2026[2026-27]Status: Heard17/9/2026AY 2026-27
BENCHMARK BUILDCON PRIVATE LIMITED,MUMBAI vs ITO, WARD-4(1)(3), MUMBAI
ITA 6718/MUM/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
GLOBAL OCEAN LOGISTICS INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, MUMBAI
ITA 6616/MUM/2026[2023-24]Status: Disposed17/9/2026AY 2023-24
EXCELSIOR THEATRE AND OFFICE PREMISES COOPERATIVE SOCIETY LIMITED,MUMBAI vs WARD 17(3)(1), MUMBAI, MUMBAI
ITA 6452/MUM/2026[2019-20]Status: Disposed17/9/2026AY 2019-20
PUNEET SYNTEX PVT. LTD.,MUMBAI vs INCOME TAX OFFICER - CIRCLE4(3)(1), MUMBAI, MUMBAI
ITA 6195/MUM/2026[2019-20]Status: Disposed17/9/2026AY 2019-20
SETH SHAPOORJI PALLONJI MISTRY AND BAI ALAMAI SHAPOORJI MISTRY CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 5950/MUM/2026[2027-28]Status: Disposed17/9/2026AY 2027-28
ANIRUDDHA MOHAN JOSHI,MUMBAI vs WARD 16(2)(1), MUMBAI, MUMBAI
ITA 5706/MUM/2026[2025-26]Status: Disposed17/9/2026AY 2025-26
FAHAD WAGHOO,MAHARASHTRA vs INCOME TAX OFFICER, WARD 28(1)(1), MUMBAI, MUMBAI
ITA 530/MUM/2026[2021-2022]Status: Disposed17/9/2026AY 2021-2022
LOTUS ADVISORY PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 14(2)(1), MUMBAI
ITA 5084/MUM/2026[2009-10]Status: Disposed17/9/2026AY 2009-10
AMERICAN INSTITUTE OF CHEMICAL ENGINEERS INDIA,MUMBAI vs ITO EXEM. WARD 1(1), MUMBAI, MUMBAI
ITA 5058/MUM/2026[2022-23]Status: Disposed17/9/2026AY 2022-23
