← All Benches
ITAT Mumbai Bench
61,741 judgments
DR. GIRISH SURESH WALAVALKAR,MUMBAI vs INCOME TAX OFFICER 42(2)(2), MUMBAI
ITA 4848/MUM/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
SHAMIM AHMED ALI AHMED KHAN,HALOL vs WARD 41(1)(4), MUMBAI, MUMBAI
ITA 4633/MUM/2026[2019-20]Status: Disposed17/9/2026AY 2019-20
ZEE AKAASH NEWS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI, MUMBAI
ITA 4124/MUM/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
DY COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1),MUMBAI, MUMBAI vs VENTURES INTEGRATED COMMUNICATIONS PRIVATE LIMITED, MUMBAI
ITA 3537/MUM/2026[2022-23]Status: Disposed17/9/2026AY 2022-23
ACIT-19(3), MUMBAI, MUMBAI vs RAJESH RAJKUMAR NAGPAL, MUMBAI
ITA 3418/MUM/2026[2013-14]Status: Disposed17/9/2026AY 2013-14
ROSY BLUE (INDIA) PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE- 8(3), MUMBAI, MUMBAI
ITA 3351/MUM/2026[2012-13]Status: Disposed17/9/2026AY 2012-13
L&T MHI POWER BOILERS PRIVATE LIMITED,INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), MUMBAI
ITA 3273/MUM/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
VENTURES INTEGRATED COMMUNICATIONS PRIVATE LIMITED (FORMERLY VENTURES ADVERTISING PRIVATE LIMITED),MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 3169/MUM/2026[2022-2023]Status: Disposed17/9/2026AY 2022-2023
RAJESH DINKAR MORE,MUMBAI vs ITO WARD 17(3)(1), MUMBAI
ITA 153/MUM/2026[2012-13]Status: Disposed17/9/2026AY 2012-13
AKSHAR LAND DEVELOPERS PVT LTD, MUMBAI vs DY. COMMISSIONER OF INCOME TAX WARD 15(1)(1), MUMBAI
ITA 1275/MUM/2026[2013-14]Status: Disposed17/9/2026AY 2013-14
WPP MEDIA INDIA PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 1(3)(1), MUMBAI
ITA 9297/MUM/2025[2013-14]Status: Disposed17/9/2026AY 2013-14
DCIT, CIRCLE 1(3)(1), MUMBAI vs GROUP M MEDIA INDIA PRIVATE LIMITED, MUMBAI
ITA 9197/MUM/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
ACIT CC 2(4) MUMBAI, MUMBAI vs JYOTHY CONSUMER PRODUCTS MARKETING LIMITED, MUMBAI
ITA 8152/MUM/2025[2013-2014]Status: Disposed17/9/2026AY 2013-2014
BELLISSIMO HEALTHY CONSTRUCTION AND DEVELOPERS PRIVATE LIMITED,MUMBAI vs ACIT CC 7(3), MUMBAI
ITA 8027/MUM/2025[2018-19]Status: Disposed17/9/2026AY 2018-19
ARROW GREENTECH LIMITED,ANDHERI WEST vs ASST COMMISSIONER OF INCOME TAX CIRCLE 9 1 2 MUMBAI, MUMBAI
ITA 7815/MUM/2025[2017-18]Status: Disposed17/9/2026AY 2017-18
ABHISHEK TAJRAJ DOSHI,MUMBAI vs DY CIT CIRCLE 19(1), MUMBAI
ITA 7682/MUM/2025[2015-16]Status: Disposed17/9/2026AY 2015-16
GIRISHBHAI SAKARCHAND SHAH,MUMBAI vs ITO-WD-42(1)(2), MUMBAI
ITA 6284/MUM/2025[2007-08]Status: Disposed17/9/2026AY 2007-08
GALDERMA INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1), MUMBAI
ITA 4703/MUM/2024[2020-21]Status: Disposed17/9/2026AY 2020-21
SURYADEEP RELIGIOUS TRUST,MUMBAI vs CIT(EXEMPTION), MUMBAI JURISDICTIONAL ASSESSING OFFICER I.T.O., EXEMPTION WARD 2(3), MUMBAI, MUMBAI
ITA 7070/MUM/2026[-]Status: Disposed16/9/2026
SURESHCHAND SUGANCHAND JAIN,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2)(1), MUMBAI, MUMBAI
ITA 6174/MUM/2026[2011-12]Status: Disposed16/9/2026AY 2011-12
