← All Benches
ITAT Mumbai Bench
61,741 judgments
DHAMMA VIPULA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6411/MUM/2026[2027-28 TO 2031-32]Status: Disposed18/9/2026
DHAMMA VIPULA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6410/MUM/2026[2027-28 to 2036-37]Status: Disposed18/9/2026
DCIT CIRCLE 42(1)(1), MUMBAI, MUMBAI vs MANSUKH ARJANBHAI SUREJA, BORIVALI(W), MUMBAI
ITA 6387/MUM/2026[2012-13]Status: Disposed18/9/2026AY 2012-13
ARCHANA FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 6320/MUM/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
ALAMELU RAMESH,NAVI MUMBAI vs ITO, WARD 28(1)(1), MUMBAI, NAVI MUMBAI
ITA 6307/MUM/2026[2016-17]Status: Disposed18/9/2026AY 2016-17
JADE CONSTRUCTIONS PRIVATE LIMITED,MUMBAI vs PCIT-2, MUMBAI
ITA 6292/MUM/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
MUMBAI SHAKADWIPIYA BRAHMAN SABHA,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6225/MUM/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
MUMBAI SHAKADWIPIYA BRAHMAN SABHA,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6217/MUM/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
BHAVIN MANILAL TATARIA,MUMBAI vs ITO 27(1)(1), NAVI MUMBAI
ITA 6185/MUM/2026[2022-23]Status: Heard18/9/2026AY 2022-23
AAKASH DILIP DOSHI,MUMBAI vs AO, WARD 19(1)(1), MUMBAI
ITA 5875/MUM/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
LUPIN INVESTMENTS PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14(1)(1), MUMBAI, MUMBAI
ITA 5860/MUM/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
AMITA SINHA,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), PRYAGRAJ
ITA 5720/MUM/2026[2014-15]Status: Disposed18/9/2026AY 2014-15
LALITKUMAR BABULAL JAIN,MUMBAI vs ITO - WARD 42(1)(2), MUMBAI
ITA 5683/MUM/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
AQUARIUS TRANSNATIONAL,MUMBAI vs ITO-12(1)(1), MUMBAI, AAYAKAR BHAWAN,MUMBAI
ITA 5553/MUM/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
HAFIZ DAWOOD CHANGANI,MUMBAI vs ITO, WARD 1(1)(3), MUMBAI, MUMBAI
ITA 5264/MUM/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
MIG BANDRA REALTORS & BUILDERS PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 8(1), MUMBAI
ITA 5126/MUM/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
SUMIT GARDEN GROVE CONSTRUCTION LLP,MUMBAI vs CIRCLE 41(3)(1), MUMBAI, MUMBAI
ITA 510/MUM/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
ADVERTISING AGENCIES ASSOCIATION OF INDIA,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4664/MUM/2026[2027-28]Status: Disposed18/9/2026AY 2027-28
RENU SHARMA LEGAL HEIR OF MANOJ KUMAR SHARMA,MUMBAI vs ACIT (11)(1)(1), MUMBAI
ITA 436/MUM/2026[2011]Status: Disposed18/9/2026
ANUPTECH EQUIPMENTS PRIVATE LIMITED,RABALE, NAVI MUMBAI vs INCOME TAX OFFICER, WARD 15(1)(1), MUMBAI, MUMBAI
ITA 3967/MUM/2026[2014-15]Status: Disposed18/9/2026AY 2014-15
