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ITAT Mumbai Bench
61,741 judgments
GIRIDARSHAN SHANKHESHWAR PARSHWANATH JAIN TRUST,MUMBAI vs I.T.O (E) WARD, 1(3), MUMBAI
ITA 3875/MUM/2026[2019-2020]Status: Disposed21/9/2026AY 2019-2020
PREMLATA SANTOSH KUMAR MAHESHWARI,MUMBAI vs INCOME TAX OFFICER WARD 19(2)(4), MUMBAI
ITA 355/MUM/2026[2014-15]Status: Disposed21/9/2026AY 2014-15
SUNIL TRADING COMPANY,MUMBAI vs INCOME TAX OFFICER WARD 42(1)5, MUMBAI
ITA 1714/MUM/2026[2015-16]Status: Disposed21/9/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs COSMOS CONSTRUCTIONS, THANE
ITA 8234/MUM/2025[2012-13]Status: Disposed21/9/2026AY 2012-13
GMP TECHNICAL SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 6155/MUM/2025[2014-15]Status: Disposed21/9/2026AY 2014-15
SANTOSH THANMAL MUTHA,MUMBAI vs INCOME TAX OFFICER, WD-34(3)(4), MUMBAI
ITA 5760/MUM/2025[2017-18]Status: Disposed21/9/2026AY 2017-18
IQVIA CONSULTING AND INFORMATION SERVICES INDIA PVT LTD,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX 2(1)(1), MUMBAI
ITA 5225/MUM/2025[2018-19]Status: Disposed21/9/2026AY 2018-19
ASK INVESTMENT MANAGERS LIMITED (FORMERLY KNOWN AS ASK INVESTMENT MANAGERS PVT LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(2), MUMBAI
ITA 3513/MUM/2025[2017-18]Status: Disposed21/9/2026AY 2017-18
RAVI DILIP WAGHELA,MUMBAI vs INCOME TAX OFFICER WARD, 23(3)(1), MUMBAI
ITA 1799/MUM/2025[2012-13]Status: Disposed21/9/2026AY 2012-13
VIKRAM GURUDAS KHATRI,THANE vs ITO WARD 2(2), KALYAN
ITA 7645/MUM/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
VIKRAM GURUDAS KHATRI,THANE vs ITO WARD 2(2), KALYAN
ITA 7644/MUM/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
VIKRAM GURDAS KHATRI,THANE vs ITO WARD 2(2), KALYAN
ITA 7643/MUM/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
VIKRAM GURDAS KHATRI,THANE vs ITO WRD 2(2), KALYAN
ITA 7642/MUM/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
FALCON BUS LINES PRIVATE LIMITED,MUMBAI vs DCIT 5(1)(1), MUMBAI
ITA 7271/MUM/2026[2024-25]Status: Disposed18/9/2026AY 2024-25
JIASH CREATIONS PVT. LTD.,MUMBAI vs ITO, WARD 12(3)(1), MUMBAI
ITA 7253/MUM/2026[2021-22]Status: Disposed18/9/2026AY 2021-22
NOVARTIS INDIA LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX 6, MUMBAI
ITA 6641/MUM/2026[2020-21]Status: Heard18/9/2026AY 2020-21
ACIT CENTRAL CIRCLE 1(4), MUMBAI, MUMBAI vs GRASIM INDUSTRIES LTD, MUMBAI
ITA 6530/MUM/2026[2003-04]Status: Disposed18/9/2026AY 2003-04
INCOME TAX OFFICER, MUMBAI vs NANJI DANA PATEL, MUMBAI
ITA 6501/MUM/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -4(3), MUMBAI, MUMBAI vs VINOD JHAMAMAL LULLA, MUMBAI
ITA 6495/MUM/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
SHREE MAHAVIR SWETAMBER MURTIPUJAK TAPAGACHHA JAIN GYAN MANDIR TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6439/MUM/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
