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ITAT Mumbai Bench

61,741 judgments

GANPAT AMRARAMJI PRAJAPATI ,MUMBAI vs INCOME TAX OFFICER WARD 19(1)(3), MUMBAI

ITA 560/MUM/2026[2010-11]Status: Disposed21/9/2026AY 2010-11

ACIT, PAREL, MUMBAI vs KAKK FAMILY PRIVATE TRUST, BANDRA(E)

ITA 543/MUM/2026[2016]Status: Disposed21/9/2026

SHRI BRAHMASHATRIYA SORATHIA CASTE WADI TRUST,MUMBAI vs ITO, EXEM. WARD 2(3), MUMBAI, MUMBAI

ITA 5380/MUM/2026[-]Status: Disposed21/9/2026

SHREE GOREGAON DIGAMBER JAIN MANDIR TRUST,MUMBAI vs ITO-EXEM WARD 1(3), MUMBAI

ITA 4886/MUM/2026[2023-24]Status: Disposed21/9/2026AY 2023-24

SHAMSHUDDIN ISMAIL BOAT,NAVI MUMBAI vs ITO, MUMBAI

ITA 4244/MUM/2026[AY 2015-16]Status: Disposed21/9/2026

SHAMBHAJI BHAGIRATHI SHUKLA,GORAKHPUR vs WARD 42(1)(5), MUMBAI, MUMBAI

ITA 3874/MUM/2026[2010-11]Status: Disposed21/9/2026AY 2010-11

SHREE LODRA JAIN MITRA MANDAL,MUMBAI vs CIT EXEMPTIONS , MUMBAI

ITA 2434/MUM/2026[2026-2027]Status: Disposed21/9/2026AY 2026-2027

DCIT CENTRAL CIRCLE-1(1), MUMBAI vs ECL FINANCE LIMITED, MUMBAI

ITA 8163/MUM/2025[2016-17]Status: Disposed21/9/2026AY 2016-17

DCIT CENTRAL CIRCLE-1(1), MUMBAI, MUMBAI vs ECI FINANCE LIMITED, MUMBAI

ITA 8162/MUM/2025[2015-16]Status: Disposed21/9/2026AY 2015-16

DCIT CENTRAL CIRCLE 1(1), MUMBAI vs ECL FINANCE LIMITED, MUMBAI

ITA 7978/MUM/2025[2014-15]Status: Disposed21/9/2026AY 2014-15

ECL FINANCE LIMITED,MUMBAI vs DCIT-CC-1(1), MUMBAI

ITA 7612/MUM/2025[2016-17]Status: Disposed21/9/2026AY 2016-17

ECL FINANCE LIMITED,MUMBAI vs DCIT-CC-1(1), MUMBAI

ITA 7611/MUM/2025[2015-16]Status: Disposed21/9/2026AY 2015-16

ECL FINANCE LIMITED,MUMBAI vs DCIT-CC-1(1), MUMBAI

ITA 7610/MUM/2025[2014-15]Status: Disposed21/9/2026AY 2014-15

ACIT CIR-4(3) (1) , MUMBAI vs M/S. JEFFERIES INDIA PVT. LTD, MUMBAI

ITA 1668/MUM/2022[2012-13]Status: Disposed21/9/2026AY 2012-13

ASHISH SANTOSHKUMAR MATHUR,MUMBAI, MAHARASHTRA, INDIA vs INCOME TAX OFFICER (INT. TAXATION) 3(2)(1), MUMBAI, MAHARASHTRA, INDIA

ITITA 5024/MUM/2026[2013-2014]Status: Disposed21/9/2026AY 2013-2014

ST. PETERS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 5644/MUM/2026[2026-27]Status: Disposed21/9/2026AY 2026-27

CRP BEAUMONT RESEARCH(INDIA)RIVATE LIMITED,MUMBAI vs ITO WARD 9(2)(1), AAYAKAR BHAWAN

ITA 5122/MUM/2026[2019-2020]Status: Disposed21/9/2026AY 2019-2020

MANUBHAI A PATEL CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 4761/MUM/2026[NA]Status: Disposed21/9/2026

SITA RAM MEENA INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs VIVEK OMPRAKASH ABROL, MUMBAI

ITA 4618/MUM/2026[2016-17]Status: Disposed21/9/2026AY 2016-17

INCOME TAX OFFICER - 9(2)(1), MUMBAI vs COOLBERG BEVERAGES PVT LTD, MUMBAI

ITA 4286/MUM/2026[2022-23]Status: Disposed21/9/2026AY 2022-23