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ITAT Mumbai Bench

61,741 judgments

ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7409/MUM/2026[2018-19]Status: Disposed21/9/2026AY 2018-19

ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7408/MUM/2026[2017-18]Status: Disposed21/9/2026AY 2017-18

ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7407/MUM/2026[2018-19]Status: Disposed21/9/2026AY 2018-19

ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7406/MUM/2026[2017-18]Status: Disposed21/9/2026AY 2017-18

ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7405/MUM/2026[2019-20]Status: Disposed21/9/2026AY 2019-20

ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7404/MUM/2026[2018-19]Status: Disposed21/9/2026AY 2018-19

ITO (TDS)-1(2)(5), MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7403/MUM/2026[2019-20]Status: Disposed21/9/2026AY 2019-20

ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI

ITA 7350/MUM/2026[2018-19]Status: Disposed21/9/2026AY 2018-19

CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI

ITA 6553/MUM/2026[2016-17]Status: Disposed21/9/2026AY 2016-17

CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1),, MUMBAI

ITA 6402/MUM/2026[2015-16]Status: Disposed21/9/2026AY 2015-16

CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1),, MUMBAI

ITA 6401/MUM/2026[2015-16]Status: Disposed21/9/2026AY 2015-16

CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI

ITA 6400/MUM/2026[2014-15]Status: Disposed21/9/2026AY 2014-15

CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1),, MUMBAI

ITA 6399/MUM/2026[2014-15]Status: Disposed21/9/2026AY 2014-15

HEMENDRA KOTHARI FOUNDATION,NARIMAN POINT vs CIT(E) MUMBAI, CUMBALLA HILL

ITA 5971/MUM/2026[2026-27]Status: Disposed21/9/2026AY 2026-27

HEMENDRA KOTHARI FOUNDATION,NARIMAN POINT vs CIT(E), MUMBAI, CUMBALLA HILL

ITA 5970/MUM/2026[2026-27]Status: Disposed21/9/2026AY 2026-27

RAJENDRA SINGH KARNAWAT,MUMBAI vs DCIT 19(3), MUMBAI

ITA 580/MUM/2026[2012-13]Status: Disposed21/9/2026AY 2012-13

ITO- 42(1)(2) MUMBAI, MUMBAI vs EAGER CORPORATION, MUMBAI

ITA 5626/MUM/2026[2013-14]Status: Disposed21/9/2026AY 2013-14

ITO-42(1)(2) MUMBAI, MUMBAI vs EAGER CORPORATION, MUMBAI

ITA 5616/MUM/2026[2012-13]Status: Disposed21/9/2026AY 2012-13

ITO-42(1)(2) MUMBAI, MUMBAI vs EAGER CORPORATION, MUMBAI

ITA 5615/MUM/2026[2011]Status: Disposed21/9/2026

ITO-42(1)(2),MUMBAI, MUMBAI vs EAGER CORPORATION, BORIVALI WEST

ITA 5613/MUM/2026[2010-11]Status: Disposed21/9/2026AY 2010-11