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ITAT Mumbai Bench
61,737 judgments
DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) 8(1), MUMBAI vs MARINE DRIVE HOSPITALITY AND REALTY PRIVATE LIMITED, MUMBAI
ITA 2883/MUM/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
CARGOES TECHNOLOGY (INDIA) PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER (ITO) - WARD 6(2)(1), MUMBAI
ITA 2851/MUM/2026[2024-25]Status: Disposed23/9/2026AY 2024-25
PRAMOD SURESH DALAL,TITWALA vs INCOME TAX OFFICER WARD 3(2) KALYAN, KALYAN
ITA 2824/MUM/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
BANK OF INDIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 2810/MUM/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
PARESH DHIRUBHAI SHAH,MUMBAI vs DCIT CIRCLE 17(1), MUMBAI, MUMBAI
ITA 2794/MUM/2026[2009-10]Status: Disposed23/9/2026AY 2009-10
INCOME TAX OFFICER 19 2 4 MUMBAI, MUMBAI vs NEELAM SANJAY MEHTA, MUMBAI
ITA 2501/MUM/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
SARABINDU DHAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 2430/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
S H DONUT EMPIRE INDIA PRIVATE LIMITED,KHAR WEST vs ADDL/JCIT (A), PANAJI
ITA 2306/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
ABHISHEK RAJESH MEHTA ,MUMBAI vs INCOME TAX OFFICER WARD 13(3)(4), MUMBAI
ITA 2238/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
LIFE TELECOM PRIVATE LIMITED ,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1926/MUM/2026[2012-13]Status: Disposed23/9/2026AY 2012-13
ITO 23 3 6 MUMBAI, MUMBAI vs RAMESH C SALECHA HUF, MUMBAI
ITA 1370/MUM/2026[2009-10]Status: Disposed23/9/2026AY 2009-10
RAMESH C SALECHA HUF ,MUMBAI vs INCOME TAX OFFICER WARD 14(2)(3), MUMBAI
ITA 1253/MUM/2026[2009-10]Status: Disposed23/9/2026AY 2009-10
MANGALDEEP MULTISTATE URBAN CO-OP CREDIT SOCIETY LTD,AHMEDNAGAR vs DCIT CENTRAL CIRCLE 2(1) MUMBAI, MUMBAI
ITA 1251/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
EDEL FINANCE COMPANY LIMITED (SUCCESSOR OF EDELWEISS FINVEST LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), MUMBAI
ITA 1062/MUM/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
EDEL FINANCE COMPANY LIMITED (SUCCESSOR OF EDELWEISS FINVEST LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), MUMBAI
ITA 1061/MUM/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
ACIT, PIRAMAL CHAMBER, PAREL vs ORBIT VENTURES DEVELOPERS, KHAR WEST, MUMBAI
ITA 9502/MUM/2025[2016]Status: Disposed23/9/2026
ACIT, MUMBAI vs NEELKANTH URBAN DEVELOPERS PRIVATE LIMITED, MUMBAI
ITA 9501/MUM/2025[2013-14]Status: Disposed23/9/2026AY 2013-14
DCIT-13.3.2, MUMBAI vs ZUME INDIA PRIVATE LIMITED, MUMBAI
ITA 9496/MUM/2025[2022-23]Status: Disposed23/9/2026AY 2022-23
INCOME TAX OFFICER, MUMBAI vs ELEGAN STATIONERS, MUMBAI
ITA 9128/MUM/2025[2013-14]Status: Disposed23/9/2026AY 2013-14
INCOME TAX OFFICER -17(3)(1), , MUMBAI vs ELEGAN STATIONERS, MUMBAI
ITA 8963/MUM/2025[2012-13]Status: Disposed23/9/2026AY 2012-13