← All Benches
ITAT Mumbai Bench
61,737 judgments
INCOM TAX OFFICER -17(3)(1), , MUMBAI vs ELEGAN STATIONERS, MUMBAI
ITA 8961/MUM/2025[2010-11]Status: Disposed23/9/2026AY 2010-11
SHRI GANPAT PUKHRAJ JAIN ,MUMBAI vs INCOME TAX OFFICE 19(1)(1), MUMBAI
ITA 8330/MUM/2025[2015-16]Status: Disposed23/9/2026AY 2015-16
PORWAL CHARITABLE TRUST,THANE vs THE INCOME TAX OFFICER, EXEMPTION WARD 2(2), MUMBAI
ITA 7604/MUM/2025[2018-19]Status: Disposed23/9/2026AY 2018-19
SWISS FREIGHT (INDIA) PVT.LTD,MUMBAI vs INCOME TAX OFFICER WARD 11( 2) (4) MUMBAI, MUMBAI
ITA 7269/MUM/2025[2015-16]Status: Disposed23/9/2026AY 2015-16
ORBIT VENTURES DEVELOPERS ,MUMBAI vs DCIT, CIRCLE 23(1), MUMBAI
ITA 7194/MUM/2025[2016-17]Status: Disposed23/9/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs HETAL NITIN SHAH, MUMBAI
ITA 6032/MUM/2025[2019-2020]Status: Disposed23/9/2026AY 2019-2020
DCIT CIRCLE 1(2)(1), MUMBAI, MUMBAI vs BRANDZSTORM INDIA MARKETING PRIVATE LIMITED, MUMBAI
ITA 5434/MUM/2025[2011-12]Status: Disposed23/9/2026AY 2011-12
CHHABIL PREMJIBHAI PATEL,MUMBAI vs ITO WARD, 27(1)(3), MUMBAI
ITA 5087/MUM/2025[2007-08]Status: Disposed23/9/2026AY 2007-08
ACIT-41(4)(1), MUMBAI, MUMBAI vs ACE ASSOCIATES, MUMBAI, MAHARASHTRA
ITA 3760/MUM/2025[2020-21]Status: Disposed23/9/2026AY 2020-21
ASSISSTANT COMMISSIONER OF INCOME TAX, MUMBAI vs INDU MAHENDRA SHAH, MUMBAI
ITA 1716/MUM/2025[2012-13]Status: Disposed23/9/2026AY 2012-13
ACIT, MUMBAI vs NARESH BABUBHAI MEHTA, MUMBAI
ITA 2085/MUM/2024[2011-12]Status: Disposed23/9/2026AY 2011-12
ACIT , MUMBAI vs NARESH BABUBHAI MEHTA, MUMBAI
ITA 2079/MUM/2024[2011-12]Status: Disposed23/9/2026AY 2011-12
DY CIT CC 5 (4), MUMBAI vs M/S HOUSING DEVELOPMENT & INFRASTRUCTURE LTD., MUMBAI
ITA 7280/MUM/2019[2016-17]Status: Disposed23/9/2026AY 2016-17
DCIT, CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT & INFRASTRUCTURE LTD, MUMBAI
ITA 1200/MUM/2019[2015-16]Status: Disposed23/9/2026AY 2015-16
DCIT CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT & INFRASTRUTURE LTD, MUMBAI
ITA 4/MUM/2018[2014-15]Status: Disposed23/9/2026AY 2014-15
DCIT CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT AND INFRASTRUTURE LTD, MUMBAI
ITA 5921/MUM/2017[2013-14]Status: Disposed23/9/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT & INFRASTRUTURE LTD, MUMBAI
ITA 5920/MUM/2017[2011-12]Status: Disposed23/9/2026AY 2011-12
VARDHAMAN GEM EXPORTS PVT. LTD.,MUMBAI vs THE ITO, WARD 5(3)(1), MUMBAI, MUMBAI
ITA 5397/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
VARDHAMAN GEM EXPORTS PVT. LTD.,MUMBAI vs THE ITO, WARD 5(3)(1), MUMBAI, MUMBAI
ITA 5352/MUM/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
INDERLOK INFRA AGRO PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-5(2)(1), MUMBAI, MUMBAI
ITA 3829/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
