← All Benches
ITAT Mumbai Bench
61,737 judgments
SHOBHA HARISH THAWANI,MUMBAI vs DCIT - CC 8(4), MUMBAI
ITA 5045/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
M/S. JSW CEMENT LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, MUMBAI 5, MUMBAI
ITA 4867/MUM/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
M/S. JSW CEMENT LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, MUMBAI 5, MUMBAI
ITA 4866/MUM/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
ITO-8(2)(1), MUMBAI, MUMBAI vs SAHIL RAJESH VORA, MUMBAI
ITA 4811/MUM/2026[2023-24]Status: Disposed23/9/2026AY 2023-24
SAI JYOT TRUST,MUMBAI vs DCIT - CIRCLE 32 (1), MUMBAI
ITA 4800/MUM/2026[2023 - 24]Status: Disposed23/9/2026
PUNEET PAL,MUMBAI vs DCIT, CIRCLE 42(3)(1), MUMBAI
ITA 4695/MUM/2026[2019-2020]Status: Disposed23/9/2026AY 2019-2020
REMESAN PUTHANPURAKAL NAIR,MUMBAI vs ITO- WARD 42(3)(2), MUMBAI, KAUTILYA BHAVAN, BANDRA MUMBAI
ITA 4556/MUM/2026[2012-13]Status: Disposed23/9/2026AY 2012-13
HITEN DHIRAJLAL SHAH,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4301/MUM/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
STANDARD FISCAL MARKETS PRIVATE LIMITED,MUMBAI vs DCIT-CENTRAL CIRCLE-8(2), MUMBAI
ITA 4034/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
NAYANA SAMIR DESAI,MUMBAI vs ITO-WARD 20(3)(1), MUMBAI
ITA 3985/MUM/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
UMAKANT TEWARI,MUMBAI vs ITO WARD 42(1)(4), MUMBAI, KAUTILYA BHAVAN
ITA 3909/MUM/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), MUMBAI, MUMBAI vs ASHJIT REALTIES PRIVATE LIMITED, MUMBAI
ITA 389/MUM/2026[2018-2019]Status: Disposed23/9/2026AY 2018-2019
CHIRAG ANILKUMAR ASRANI,ULHASNAGAR vs ITO WARD 2(1), KALYAN, KALYAN
ITA 3827/MUM/2026[2023-24]Status: Disposed23/9/2026AY 2023-24
MANJU KAMAL NAGDEV,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN
ITA 3813/MUM/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
BHAVIKA JARIWALA ,MUMBAI vs DCIT, 41(3)(1), MUMBAI
ITA 357/MUM/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
NATIONAL WELFARE FOUNDATION,MUMBAI vs INCOME TAX OFFICER, EXEM.WARD-2(1), MUMBAI
ITA 3507/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
ACIT CC 7(3), MUMBAI vs TATA PROJECTS LIMITED, MUMBAI
ITA 3401/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CLASSIC ELECTRICALS LTD., GRANT ROAD (W) , MUMBAI,
ITA 3308/MUM/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
ANWAR HUSSAIN KARAM HUSSAIN KHAN,THANE vs INCOME TAX OFFICER, WARD 1(1), THANE, THANE
ITA 3191/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
SECUR CREDENTIALS LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 2919/MUM/2026[2017-18]Status: Disposed23/9/2026AY 2017-18