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ITAT Mumbai Bench

61,705 judgments

CHIRAG ANILKUMAR ASRANI,ULHASNAGAR vs ITO WARD 2(1), KALYAN, KALYAN

ITA 3827/MUM/2026[2023-24]Status: Disposed23/9/2026AY 2023-24

MANJU KAMAL NAGDEV,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN

ITA 3813/MUM/2026[2019-20]Status: Disposed23/9/2026AY 2019-20

BHAVIKA JARIWALA ,MUMBAI vs DCIT, 41(3)(1), MUMBAI

ITA 357/MUM/2026[2014-15]Status: Disposed23/9/2026AY 2014-15

NATIONAL WELFARE FOUNDATION,MUMBAI vs INCOME TAX OFFICER, EXEM.WARD-2(1), MUMBAI

ITA 3507/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17

ACIT CC 7(3), MUMBAI vs TATA PROJECTS LIMITED, MUMBAI

ITA 3401/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14

ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CLASSIC ELECTRICALS LTD., GRANT ROAD (W) , MUMBAI,

ITA 3308/MUM/2026[2014-15]Status: Disposed23/9/2026AY 2014-15

ANWAR HUSSAIN KARAM HUSSAIN KHAN,THANE vs INCOME TAX OFFICER, WARD 1(1), THANE, THANE

ITA 3191/MUM/2026[2016-17]Status: Disposed23/9/2026AY 2016-17

SECUR CREDENTIALS LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI

ITA 2919/MUM/2026[2017-18]Status: Disposed23/9/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) 8(1), MUMBAI vs MARINE DRIVE HOSPITALITY AND REALTY PRIVATE LIMITED, MUMBAI

ITA 2883/MUM/2026[2018-19]Status: Disposed23/9/2026AY 2018-19

CARGOES TECHNOLOGY (INDIA) PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER (ITO) - WARD 6(2)(1), MUMBAI

ITA 2851/MUM/2026[2024-25]Status: Disposed23/9/2026AY 2024-25

PRAMOD SURESH DALAL,TITWALA vs INCOME TAX OFFICER WARD 3(2) KALYAN, KALYAN

ITA 2824/MUM/2026[2017-18]Status: Disposed23/9/2026AY 2017-18

BANK OF INDIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI

ITA 2810/MUM/2026[2021-22]Status: Disposed23/9/2026AY 2021-22

PARESH DHIRUBHAI SHAH,MUMBAI vs DCIT CIRCLE 17(1), MUMBAI, MUMBAI

ITA 2794/MUM/2026[2009-10]Status: Disposed23/9/2026AY 2009-10

INCOME TAX OFFICER 19 2 4 MUMBAI, MUMBAI vs NEELAM SANJAY MEHTA, MUMBAI

ITA 2501/MUM/2026[2018-19]Status: Disposed23/9/2026AY 2018-19

SARABINDU DHAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI

ITA 2430/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14

S H DONUT EMPIRE INDIA PRIVATE LIMITED,KHAR WEST vs ADDL/JCIT (A), PANAJI

ITA 2306/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14

ABHISHEK RAJESH MEHTA ,MUMBAI vs INCOME TAX OFFICER WARD 13(3)(4), MUMBAI

ITA 2238/MUM/2026[2013-14]Status: Disposed23/9/2026AY 2013-14

LIFE TELECOM PRIVATE LIMITED ,MUMBAI vs ITO WARD 12(3)(1), MUMBAI

ITA 1926/MUM/2026[2012-13]Status: Disposed23/9/2026AY 2012-13

ITO 23 3 6 MUMBAI, MUMBAI vs RAMESH C SALECHA HUF, MUMBAI

ITA 1370/MUM/2026[2009-10]Status: Disposed23/9/2026AY 2009-10

RAMESH C SALECHA HUF ,MUMBAI vs INCOME TAX OFFICER WARD 14(2)(3), MUMBAI

ITA 1253/MUM/2026[2009-10]Status: Disposed23/9/2026AY 2009-10