ITAT Mumbai Bench

INDERLOK INFRA AGRO PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-5(2)(1), MUMBAI, MUMBAI

INSTANT TRAVEL SOLUTIONS,JAIPUR vs ACIT, CENTRAL CIRCLE 8(1), MUMBAI, MUMBAI

MAHENDRA DHARIWAL,MUMBAI vs ASST CIT 11(1), MUMBAI

SHRI B.R. BASKARAN (Accountant Member), SHRI SANDEEP GOSAIN (Judicial Member)

MAHENDRA DHARIWAL,MUMBAI vs ASST CIT 11(1), MUMBAI

SHRI B.R. BASKARAN (Accountant Member), SHRI SANDEEP GOSAIN (Judicial Member)

MAHENDRA DHARIWAL,MUMBAI vs ASST CIT 11(1), MUMBAI

SHRI B.R. BASKARAN (Accountant Member), SHRI SANDEEP GOSAIN (Judicial Member)

KANAYO HUNDRAJMAL PATHAI ,MUMBAI vs INCOME TAX OFFICER WARD2(2), MUMBAI

DCIT-4(2)(1), MUMBAI, MUMBAI vs MUTHA ENGINEERING PVT LTD, SATARA

FRACTAL ANALYTICS LIMITED,MUMBAI, MAHARASHTRA vs CIRCLE 1(3)(1), DEPUTY COMMISSIONER OF INCOME TAX , AAYAKAR BHAWAN, MUMBAI, MAHARASHTRA

INCOME TAX OFFICER , MUMBAI vs AQUAFIT PIPING SYSTEMS I PRIVATE LIMITED, MUMBAI

ST JOHN THE EVANGELIST CHURCH,ANDHERI EAST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI

FAZLURRAHMAN WARIS ALI CHOUDHARY,THANE vs THE INCOME TAX OFFICER, THANE

UMIYA BHUVAN CO OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs ITO, WARD 41(2)(4), MUMBAI, MUMBAI

VANDANA VIJAY KUMAR CHUDAMASA,BANGALORE vs INCOME TAX OFFICER, THANE

TOSHA EDUCATIONAL AND WELFARE TRUST KAUSA MUMBRA ,THANE vs CIT (EXEMPTIONS) , PUNE, PUNE

HANSA PRABHUDAS HARSORA,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

TEAMPUMKIN CORPORATION,MUMBAI vs INCOME TAX OFFICER (TDS)-2(3)(2), MUMBAI , MUMBAI

TEAMPUMKIN CORPORATION,MUMBAI vs INCOME TAX OFFICER (TDS)-2(3)(2) MUMBAI, MUMBAI

SAVINO DEL BENE FREIGHT FORWARDERS (INDIA) PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI

KADAMBINI PANDA,DADAR vs INCOME TAX OFFICER 28(2)(1), MUMBAI

SUNIL SHANTILAL MEHTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 7(3), MUMBAI, MUMBAI