← All Benches

ITAT Mumbai Bench

61,638 judgments

ACIT CEN CIR 33, MUMBAI vs VISHAL JAYENDRA. JHAVERI, MUMBAI

ITA 2147/MUM/2012[2006-07]Status: Disposed16/10/2015AY 2006-07

ACIT CEN CIR 33, MUMBAI vs VISHAL JAYENDRA. JHAVERI, MUMBAI

ITA 2146/MUM/2012[2005-06]Status: Disposed16/10/2015AY 2005-06

SRIRAM KAPUR,MUMBAI vs DCIT RG 12(3), MUMBAI

ITA 1413/MUM/2012[2008-09]Status: Disposed16/10/2015AY 2008-09

SRIRAM KAPUR,MUMBAI vs DCIT RG 12(3), MUMBAI

ITA 1412/MUM/2012[2006-07]Status: Disposed16/10/2015AY 2006-07

ADDL CIT RG 2(3), MUMBAI vs SHARYANS RESOURCES LTD, MUMBAI

ITA 8643/MUM/2011[2008-09]Status: Disposed16/10/2015AY 2008-09

SUPREME ENTERPRISES,MUMBAI vs ADDL CIT 2(3), MUMBAI

ITA 8592/MUM/2011[2006-07]Status: Disposed16/10/2015AY 2006-07

SHARYANS RESOURCES LTD,MUMBAI vs ADDL CIT 2(3), MUMBAI

ITA 8591/MUM/2011[2008-09]Status: Disposed16/10/2015AY 2008-09

GIRISH PRADHAN ( HUF),THANE vs ITO WD 2(1), THANE

ITA 6933/MUM/2011[2006-07]Status: Disposed16/10/2015AY 2006-07

SHRINIVASA A. PAWAR,MUMBAI vs ACIT ., RANGE-7(2), MUMBAI

ITA 6148/MUM/2011[2007-08]Status: Disposed16/10/2015AY 2007-08

VITAL ELECTRONICS & MANUFACTURING COMPANY,NAVI MUMBAI vs DCIT 22(3), MUMBAI

ITA 3940/MUM/2011[2007-08]Status: Disposed16/10/2015AY 2007-08

ACIT 1(3), MUMBAI vs TYTAN ORGANICS P. LTD, MUMBAI

ITA 3670/MUM/2011[2007-08]Status: Disposed16/10/2015AY 2007-08

JBF INDUSTRIES LTD,MUMBAI vs ADDL CIT RG 4(2), MUMBAI

ITA 2507/MUM/2011[2006-07]Status: Disposed16/10/2015AY 2006-07

SRIRAM KAPUR,MUMBAI vs ACIT RG 12(3), MUMBAI

ITA 8952/MUM/2010[2006-07]Status: Disposed16/10/2015AY 2006-07

DCIT CIR 8(2), MUMBAI vs PFIZER LTD, MUMBAI

ITA 1202/MUM/2010[2002-03]Status: Disposed16/10/2015AY 2002-03

M/S. STATE BANK OF MAURITIUS LTD,MUMBAI vs THE DY DIT (INT TAX) 2(1), MUMBAI

ITA 3138/MUM/2008[1996-1997]Status: Disposed16/10/2015AY 1996-1997

M/S. STATE BANK OF MAURITIUS LTD.,MUMBAI vs DDIT (I.T) RG. 0 2(1), MUMBAI

ITA 5459/MUM/2005[1996-1997]Status: Disposed16/10/2015AY 1996-1997

DOSTI CORPORATON (PINNACLE),MUMBAI vs ASST CIT RG 12(1), MUMBAI

ITA 1405/MUM/2015[2011-12]Status: Disposed15/10/2015AY 2011-12

GAGRATS,MUMBAI vs ASST CIT 11(2), MUMBAI

ITA 782/MUM/2014[2009-10]Status: Disposed15/10/2015AY 2009-10

ZAKARIA INDUSTRIAL PRMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs ITO 20(3)(4), MUMBAI

ITA 6254/MUM/2013[2007-08]Status: Disposed15/10/2015AY 2007-08

ACIT 20(1), MUMBAI vs CREAM JEWELLERY, MUMBAI

ITA 833/MUM/2012[2008-09]Status: Disposed15/10/2015AY 2008-09