← All Benches
ITAT Mumbai Bench
61,649 judgments
ITO 25(1)(4), MUMBAI vs BALDWIN D FERNANDES, MUMBAI
ITA 5229/MUM/2013[2008-09]Status: Disposed19/10/2015AY 2008-09
DDIT (IT) 2(1), MUMBAI vs RELIANCE GLOBALCOMM LTD, MUMBAI
ITA 3538/MUM/2013[2007-08]Status: Disposed19/10/2015AY 2007-08
ORYX FISHERIES P.LTD,MUMBAI vs DCIT CIR 7(1), MUMBAI
ITA 2263/MUM/2013[2009-10]Status: Disposed19/10/2015AY 2009-10
ITO 9(2)(3), MUMBAI vs NEURAL TECHNOLOGIES & SOFTWARE P. LTD, MUMBAI
ITA 6525/MUM/2012[2009-10]Status: Disposed19/10/2015AY 2009-10
ITO (E)-I(1), MUMBAI vs THE BOMBY PRESIDENCY GOLF CLUB, MUMBAI
ITA 2675/MUM/2012[2008-09]Status: Disposed19/10/2015AY 2008-09
MOTI MANI SINGH,MUMBAI vs ITO 19(3)-3, MUMBAI
ITA 1331/MUM/2011[2007-08]Status: Disposed19/10/2015AY 2007-08
ITO 1(1), MUMBAI vs MATOSHRI ARTS & SPORTS TRUST, MUMBAI
ITA 8161/MUM/2010[2007-08]Status: Disposed19/10/2015AY 2007-08
TOLCHAND G. RANKA,MUMBAI vs ITO RG 20(1)(1), MUMBAI
ITA 3250/MUM/2015[2006-07]Status: Disposed16/10/2015AY 2006-07
ITO WD 3(4), THANE vs ULHAS GOPAL KARLE, THANE
ITA 973/MUM/2014[2010-11]Status: Disposed16/10/2015AY 2010-11
ACIT CC 39, MUMBAI vs UNITED LINER AGENCIES OF INDIA P.LTD, MUMBAI
ITA 970/MUM/2014[2005-06]Status: Disposed16/10/2015AY 2005-06
ACIT CEN CIR 42, MUMBAI vs ACG ARTS & PROPERTIES P.LTD, MUMBAI
ITA 931/MUM/2014[2004-05]Status: Disposed16/10/2015AY 2004-05
JITENDRA M DOSHI,MUMBAI vs ASST CIT CEN CIR 9, MUMBAI
ITA 6244/MUM/2014[2007-08]Status: Disposed16/10/2015AY 2007-08
JITENDRA M DOSHI,MUMBAI vs ASST CIT CEN CIR 9, MUMBAI
ITA 6239/MUM/2014[2002-03]Status: Disposed16/10/2015AY 2002-03
JASLOK HOSPITAL & RESEARCH CENTRE,MUMBAI vs ASST DIT (E)-II (1), MUMBAI
ITA 4803/MUM/2014[2009-10]Status: Disposed16/10/2015AY 2009-10
ASST CIT 16(2), MUMBAI vs JAMSHED E BAPASOLA, MUMBAI
ITA 2404/MUM/2014[2005-06]Status: Disposed16/10/2015AY 2005-06
DINESH KHANNA,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 1852/MUM/2014[2007-08]Status: Disposed16/10/2015AY 2007-08
GROWMORE LEASING & INVESTMENT LTD,MUMBAI vs ACIT CC 31, MUMBAI
ITA 1310/MUM/2014[2002-03]Status: Disposed16/10/2015AY 2002-03
GEORGE V. JOSEPH,THANE vs ASST CIT CIR 1, THANE
ITA 1262/MUM/2014[2008-09]Status: Disposed16/10/2015AY 2008-09
TOLANI EDUCATION FOUNDATION,MUMBAI vs ACIT CENTRAL CIRCLE 17 & 28, MUMBAI
ITA 6508/MUM/2013[2002-03]Status: Disposed16/10/2015AY 2002-03
ACIT,CIR,4(2), MUMBAI vs PRAKASH K.SHAH SHARES & SECURITIES PVT. LTD., MUMBAI
ITA 5805/MUM/2013[2010-11]Status: Disposed16/10/2015AY 2010-11