← All Benches
ITAT Mumbai Bench
61,663 judgments
AKTIEBOLAGET ELECTROLUX SWEDEN,MUMBAI vs ADDL DIT (IT) RG I, MUMBAI
ITA 7628/MUM/2012[2006-07]Status: Disposed21/10/2015AY 2006-07
ACIT 8(3), MUMBAI vs RADHAKRISHAN CONSUMER SERVICES P. LTD, THANE
ITA 6862/MUM/2012[2009-10]Status: Disposed21/10/2015AY 2009-10
SURESH S.C. PROP M.S, GRAND PROFFING SERVICES,MUMBAI vs ITO 23(2)(2),
ITA 4920/MUM/2012[2007-08]Status: Disposed21/10/2015AY 2007-08
SELPRINT,MUMBAI vs DCIT 22(2), NAVI MUMBAI
ITA 3688/MUM/2012[2008-09]Status: Disposed21/10/2015AY 2008-09
PURSHOTTAM BUDHWANI,MUMBAI vs ACIT CEN CIR 41, MUMBAI
ITA 304/MUM/2012[2006-07]Status: Disposed21/10/2015AY 2006-07
PURSHOTTAM BUDHWANI,MUMBAI vs ITO, 25(2)(4), MUMBAI
ITA 303/MUM/2012[2005-06]Status: Disposed21/10/2015AY 2005-06
PURSHOTTAM BUDHWANI,MUMBAI vs ACIT CEN CIR 41, MUMBAI
ITA 302/MUM/2012[2004-05]Status: Disposed21/10/2015AY 2004-05
PRAFUL M PATEL ( KAPUPARA),NAVI MUMBAI vs ACIT 22(3), NAVI MUMBAI
ITA 2170/MUM/2012[2008-09]Status: Disposed21/10/2015AY 2008-09
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 205/MUM/2012[2006-07]Status: Disposed21/10/2015AY 2006-07
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 204/MUM/2012[2006-07]Status: Disposed21/10/2015AY 2006-07
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 203/MUM/2012[2005-06]Status: Disposed21/10/2015AY 2005-06
ACIT CEN CIR 41, MUMBAI vs PURSHOTTAM G BUDHWANI, MUMBAI
ITA 202/MUM/2012[2004-05]Status: Disposed21/10/2015AY 2004-05
ASHOK KUMAR DAMANI,MUMBAI vs ACIT 4(1), MUMBAI
ITA 1244/MUM/2012[2008-09]Status: Disposed21/10/2015AY 2008-09
PETROFAC INTERNATIONAL LTD,MUMBAI vs ADIT (IT)4(2), MUMBAI
ITA 8606/MUM/2011[2008-09]Status: Disposed21/10/2015AY 2008-09
BANSI S. MEHTA & CO.,MUMBAI vs JCIT CIR 11(2), MUMBAI
ITA 7073/MUM/2011[2007-08]Status: Disposed21/10/2015AY 2007-08
RASILA S. MEHTA,MUMBAI vs DCIT CC 23, MUMBAI
ITA 6198/MUM/2011[2003-04]Status: Disposed21/10/2015AY 2003-04
DIGNITY TRADING CO.PVT.LTD.,MUMBAI vs ITO CIRCLE 9(1)(3), MUMBAI
ITA 605/MUM/2011[1997-98]Status: Disposed21/10/2015AY 1997-98
DCIT CC 23, MUMBAI vs RASILA MEHTA, MUMBAI
ITA 5870/MUM/2011[2003-04]Status: Disposed21/10/2015AY 2003-04
KOYNA GLASS WORKS P.LTD,MUMBAI vs ITO WD 1(2)(2), MUMBAI
ITA 4827/MUM/2011[2000-01]Status: Disposed21/10/2015AY 2000-01
REEMA ANUP KARNANI,MUMBAI vs ACIT CIR 20(2), MUMBAI
ITA 253/MUM/2011[2006-07]Status: Disposed21/10/2015AY 2006-07