← All Benches
ITAT Mumbai Bench
61,665 judgments
BHARTKUMAR MANEKLAL PARIKH,MUMBAI vs ITO 14(1)(3),
ITA 3708/MUM/2014[2010-11]Status: Disposed21/10/2015AY 2010-11
BOURBON OFFSHORE,NEW DELHI vs DDIT (IT) 3(2), MUMBAI
ITA 2938/MUM/2014[2010-11]Status: Disposed21/10/2015AY 2010-11
KARTIK PAPER PRODUCTS,MUMBAI vs CIT 17, MUMBAI
ITA 2925/MUM/2014[2009-10]Status: Disposed21/10/2015AY 2009-10
ITO 9(2)(4), MUMBAI vs PUSHPAK PLASTICS P.LTD, MUMBAI
ITA 2790/MUM/2014[2008-09]Status: Disposed21/10/2015AY 2008-09
RAJIV SHARAD PRADHAN,MUMBAI vs ACIT 18(3), MUMBAI
ITA 2614/MUM/2014[2009-10]Status: Disposed21/10/2015AY 2009-10
ITO WD 3(4), THANE vs UDAY KASHINATH SATHE, THANE
ITA 2343/MUM/2014[2009-10]Status: Disposed21/10/2015AY 2009-10
ITO 8(2)(2), MUMBAI vs LEARNING MATE SOLUTIONS P.LTD, MUMBAI
ITA 146/MUM/2014[2010-11]Status: Disposed21/10/2015AY 2010-11
ASST CIT 4(3), MUMBAI vs PEOPLE INTERACTIVE (I) P.LTD, MUMBAI
ITA 6990/MUM/2013[2007-08]Status: Disposed21/10/2015AY 2007-08
ASST CIT 4(3), MUMBAI vs PEOPLE INERACTIVE (I) P.LTD, MUMBAI
ITA 6986/MUM/2013[2008-09]Status: Disposed21/10/2015AY 2008-09
ITO 25(2)(3), MUMBAI vs SUDHA B. DAMANI, MUMBAI
ITA 6952/MUM/2013[2009-10]Status: Disposed21/10/2015AY 2009-10
NEELA P. DOSHI,MUMBAI vs DCIT CC 9, MUMBAI
ITA 6859/MUM/2013[2009-10]Status: Disposed21/10/2015AY 2009-10
DEEPIKA A MEHTA,MUMBAI vs ACIT CC 23, MUMBAI
ITA 6831/MUM/2013[2009-10]Status: Disposed21/10/2015AY 2009-10
THE BHARAT COOPERATIVE BANK (MUMBAI ) LTD,MUMBAI vs ACIT 1(1), MUMBAI
ITA 6617/MUM/2013[2007-08]Status: Disposed21/10/2015AY 2007-08
INVENTURUS KNOWLEDGE SERVICES P.LTD,NAVI MUMBAI vs ITO 5(2)(1), MUMBAI
ITA 5922/MUM/2013[2009-10]Status: Disposed21/10/2015AY 2009-10
DIVINE HOLDINGS P. LTD,MUMBAI vs ACIT CEN CIR 31, MUMBAI
ITA 561/MUM/2013[2003-04]Status: Disposed21/10/2015AY 2003-04
DIVINE HOLDINGS P.LTD,MUMBAI vs ACIT CEN CIR 31, MUMBAI
ITA 560/MUM/2013[2001-02]Status: Disposed21/10/2015AY 2001-02
PEOPLE INTERACTIVE (I) P.LTD,MUMBAI vs ASST CIT 4(3), MUMBAI
ITA 4979/MUM/2013[2009-10]Status: Disposed21/10/2015AY 2009-10
DCIT CEN CIR 18 & 19, MUMBAI vs VIRAJ PROFILES LTD, MUMBAI
ITA 4439/MUM/2013[2008-09]Status: Disposed21/10/2015AY 2008-09
LATE SHRI JHAMU SUGHAND, THROUGH LEGAL HEIR SMT PUSHPA J SUGHAND,MUMBAI vs ITO 11(1)(2), MUMBAI
ITA 271/MUM/2013[2005-06]Status: Disposed21/10/2015AY 2005-06
D.C.I.T. 3(1), MUMBAI vs GNS OUTSOURCING PVT. LTD., MUMBAI
ITA 219/MUM/2013[2009-10]Status: Disposed21/10/2015AY 2009-10
