← All Benches
ITAT Mumbai Bench
61,668 judgments
ITO WD 13(1)(3), MUMBAI vs MOHAMMED HAJI ADAM & CO, MUMBAI
ITA 5437/MUM/2010[2007-08]Status: Disposed28/10/2015AY 2007-08
ITO WD 13(1)(3), MUMBAI vs MOHAMMED HAJI ADAM & CO, MUMBAI
ITA 5436/MUM/2010[2002-03]Status: Disposed28/10/2015AY 2002-03
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 4155/MUM/2010[2007-08]Status: Disposed28/10/2015AY 2007-08
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 4154/MUM/2010[2002-03]Status: Disposed28/10/2015AY 2002-03
VINOD J. SHARMA,THANE vs ACIT (CC)-11, MUMBAI
ITA 3213/MUM/2010[2005-06]Status: Disposed28/10/2015AY 2005-06
FOUR DIMENSIONS SECURITIES (I) LTD,MUMBAI vs ADDL CIT RG 4(1), MUMBAI
ITA 1011/MUM/2010[2006-07]Status: Disposed28/10/2015AY 2006-07
DCIT -4(1), MUMBAI vs FOUR DIMENSION SECURITIES (I) LTD, MUMBAI
ITA 790/MUM/2009[2005-2006]Status: Disposed28/10/2015AY 2005-2006
MULLER & PHILPPS (INDIA) LTD,MUMBAI vs ITO 2(2)(2), MUMBAI
ITA 5926/MUM/2009[2001-02]Status: Disposed28/10/2015AY 2001-02
FOUR DIMENSIONS SECURITIES (INDIA) LTD,MUMBAI vs ADDL CIT RG 4(1), MUMBAI
ITA 322/MUM/2009[2005-2006]Status: Disposed28/10/2015AY 2005-2006
ASSTT. CIT - LTU, MUMBAI vs RELIANCE INDUSTRIES LTD., MUMBAI
ITA 554/MUM/2014[1999-2000]Status: Disposed22/10/2015AY 1999-2000
ITO 15(1)(2), MUMBAI vs BOMBAY MERCANTILE CO OP BANK LTD, MUMBAI
ITA 2937/MUM/2014[2010-11]Status: Disposed22/10/2015AY 2010-11
IRIS KNOWLEDGE FOUNDATION,NAVI MUMBAI vs DIT (E), MUMBAI
ITA 639/MUM/2013[2013-14]Status: Disposed22/10/2015AY 2013-14
RING PLUS AQUA LTD,MUMBAI vs DCIIT 9(3), MUMBAI
ITA 6086/MUM/2013[2009-10]Status: Disposed22/10/2015AY 2009-10
ITO 12(2)(4), MUMBAI vs RENUKA VASWANI, MUMBAI
ITA 3865/MUM/2013[1999-00]Status: Disposed22/10/2015AY 1999-00
RAJKUMAR DAMANI,MUMBAI vs CIT 2, MUMBAI
ITA 3354/MUM/2013[2008-09]Status: Disposed22/10/2015AY 2008-09
DHARMASINH MORARJI POPAT,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 3767/MUM/2011[2006-07]Status: Disposed22/10/2015AY 2006-07
KAPIL ASOK BAJAJ,MUMBAI vs ITO 20(1)(4), MUMBAI
ITA 162/MUM/2011[2006-07]Status: Disposed22/10/2015AY 2006-07
MOTILAL T. PRAJAPATI,MUMBAI vs CIT 34, MUMBAI
ITA 3710/MUM/2015[2008-09]Status: Disposed21/10/2015AY 2008-09
VIDYASAGAR ENTERPRISES LLP,MUMBAI vs PR CIT 13, MUMBAI
ITA 2653/MUM/2015[2010-11]Status: Disposed21/10/2015AY 2010-11
MAHINDRA & MAHINDRA EMPLOYEES STOCK OPTION TRUST,MUMBAI vs ADDL CIT RG 12(2), MUMBAI
ITA 2389/MUM/2015[2011-12]Status: Disposed21/10/2015AY 2011-12