← All Benches
ITAT Mumbai Bench
61,638 judgments
GHEVARCHAND GHAMANDIRAM JAIN,MUMBAI vs ITO WD 15(2)(4), MUMBAI
ITA 6238/MUM/2012[2008-09]Status: Disposed15/10/2015AY 2008-09
VIDIEO SILK MILLS P.LTD,MUMBAI vs ITO 4(3)(3), MUMBAI
ITA 6184/MUM/2012[2001-02]Status: Disposed15/10/2015AY 2001-02
VIDIEO SILK MILLS P.LTD,MUMBAI vs ITO 4(3)(3), MUMBAI
ITA 6183/MUM/2012[2001-02]Status: Disposed15/10/2015AY 2001-02
PIRAMYD RETAIL & MERCHANDISING P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 4848/MUM/2012[2004-05]Status: Disposed15/10/2015AY 2004-05
GYANSHANKAR INVESTMENTS & TRADING CO. P.LTD,MUMBAI vs ASST CIT 9(1), MUMBAI
ITA 4835/MUM/2012[2008-09]Status: Disposed15/10/2015AY 2008-09
D.C.I.T. 3(1), MUMBAI vs BSI CAPITAL & FINANCE LTD., MUMBAI
ITA 2479/MUM/2012[2008-09]Status: Disposed15/10/2015AY 2008-09
BSI CAPITAL AND FINANCE LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 1814/MUM/2012[2008-09]Status: Disposed15/10/2015AY 2008-09
RELIANCE HOME STORE LTD,NAVI MUMBAI vs ASST CIT CIR 10(3), MUMBAI
ITA 5996/MUM/2011[2008-09]Status: Disposed15/10/2015AY 2008-09
CENTRUM DIRECT LTD( FORMERLY KNOWN AS FCH CENTRUM DIRECT LTD),MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 5595/MUM/2011[2008-09]Status: Disposed15/10/2015AY 2008-09
ACIT 6(3), MUMBAI vs PREMIUM PAPER & BOARD INDUSTRIES LTD, MUMBAI
ITA 5269/MUM/2011[2007-08]Status: Disposed15/10/2015AY 2007-08
ADDL CIT RG 1(3), MUMBAI vs WEST COAST PAPER MILLS LTD, MUMBAI
ITA 3843/MUM/2011[2007-08]Status: Disposed15/10/2015AY 2007-08
THE WEST COAST PAPER MILLS LTD,MUMBAI vs ADDL CIT RG 1(3), MUMBAI
ITA 2993/MUM/2011[2007-08]Status: Disposed15/10/2015AY 2007-08
ACIT 9(3), MUMBAI vs WIN CABLE & DATACOM P. LTD, MUMBAI
ITA 2223/MUM/2011[2004-05]Status: Disposed15/10/2015AY 2004-05
VINCENTJ. FERNANDES,MUMBAI vs ITO 19(1)2, MUMBAI
ITA 1102/MUM/2011[2006-07]Status: Disposed15/10/2015AY 2006-07
ITO 20(2)(1), MUMBAI vs LEGAL HEIRS OF SHRI DURGAPRASAD AGNIHOTRI, MUMBAI
ITA 698/MUM/2014[2009-10]Status: Disposed14/10/2015AY 2009-10
EDWISE CONSULTANTS P.LTD,MUMBAI vs ASST CIT 4(3), MUMBAI
ITA 4121/MUM/2014[2010-11]Status: Disposed14/10/2015AY 2010-11
UMESH J. ISRANI,MUMBAI vs ASST CEN CIR 24 & 26, MUMBAI
ITA 4022/MUM/2014[2005-06]Status: Disposed14/10/2015AY 2005-06
MAGNATE MARKETING SERVICES P. LTD,MUMBAI vs ITO 9(2)(3), MUMBAI
ITA 2616/MUM/2014[2006-07]Status: Disposed14/10/2015AY 2006-07
ITO 14(1)(1), MUMBAI vs NIKHIL A JHAVERI, MUMBAI
ITA 2457/MUM/2014[2009-10]Status: Disposed14/10/2015AY 2009-10
UNIQUE GEM & JEWELLERY,MUMBAI vs ACIT 24(3),
ITA 1825/MUM/2014[2010-11]Status: Disposed14/10/2015AY 2010-11
