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ITAT Mumbai Bench

61,705 judgments

AUTOMOBILE PRODUCTS OF INDIA LTD,CHENNAI vs ASST CIT 10(3), MUMBAI

ITA 3300/MUM/2012[2008-09]Status: Disposed9/12/2015AY 2008-09

ADDL CIRT G 3(2), MUMBAI vs ADITYA BIRLA NUVO LTD, MUMBAI

ITA 3178/MUM/2012[2008-09]Status: Disposed9/12/2015AY 2008-09

DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI

ITA 1719/MUM/2012[2004-05]Status: Disposed9/12/2015AY 2004-05

BABUL SUPRIYA BARAL,MUMBAI vs A.C.I.T. 11(1), MUMBAI

ITA 8284/MUM/2011[2008-09]Status: Disposed9/12/2015AY 2008-09

ADDL CIT RG 1(3), MUMBAI vs RABO INDIA FINANCE LTD, MUMBAI

ITA 3845/MUM/2011[2006-07]Status: Disposed9/12/2015AY 2006-07

ADDL CIT RG 1(3), MUMBAI vs RABO INDIA FINANCE LTD, MUMBAI

ITA 3844/MUM/2011[2005-06]Status: Disposed9/12/2015AY 2005-06

ACIT 1(3), MUMBAI vs RABO INDIA FINANCE LTD, MUMBAI

ITA 3169/MUM/2011[2003-04]Status: Disposed9/12/2015AY 2003-04

RABO INDIA FINANCE LTD,MUMBAI vs ACIT RG 1(3), MUMBAI

ITA 2513/MUM/2011[2006-07]Status: Disposed9/12/2015AY 2006-07

RABO INDIA FINANCE LTD,MUMBAI vs ACIT RG 1(3), MUMBAI

ITA 2512/MUM/2011[2005-06]Status: Disposed9/12/2015AY 2005-06

RABO INDIA FINANCE LTD,MUMBAI vs ACIT RG 1(3), MUMBAI

ITA 2511/MUM/2011[2003-04]Status: Disposed9/12/2015AY 2003-04

SAVITA ENTERPRISES,MUMBAI vs ACIT CIR 1, MUMBAI

ITA 1535/MUM/2011[2007-08]Status: Disposed9/12/2015AY 2007-08

ACIT CIR 4(2), MUMBAI vs GUPTA SYNTHETICS LTD, MUMBAI

ITA 1009/MUM/2011[2007-08]Status: Disposed9/12/2015AY 2007-08

SUNSHIELD CHEMICALS LTD,MUMBAI vs ITO 7(2)(3), MUMBAI

ITA 5045/MUM/2010[2007-08]Status: Disposed9/12/2015AY 2007-08

MR. HASSAN ALI KHAN,PUNE vs DY.C.I.T. CENTRAL CIRCLE-2, MUMBAI

ITA 3726/MUM/2009[2000-01]Status: Disposed9/12/2015AY 2000-01

AIR INDIA CHARTERS LTD,MUMBAI vs ITO (TDS) 1(1)), MUMBAI

ITA 4164/MUM/2014[2008-09]Status: Disposed8/12/2015AY 2008-09

MAPE ADVISORY GROUP P.LTD,MUMBAI vs DCIT 3(2), MUMBAI

ITA 73/MUM/2013[2009-10]Status: Disposed8/12/2015AY 2009-10

DCIT 5(1), MUMBAI vs ABG KANDLA CONTAINER TERMINAL LTD, MUMBAI

ITA 6923/MUM/2013[2010-11]Status: Disposed8/12/2015AY 2010-11

DCIT 10(1), MUMBAI vs ITD CEMENTATION INDIA LTD, MUMBAI

ITA 6476/MUM/2013[2008-09]Status: Disposed8/12/2015AY 2008-09

MADHAV RAMCHANDRA KARODE,MUMBAI vs ITO 20(2)(2), MUMBAI

ITA 3443/MUM/2013[2008-09]Status: Disposed8/12/2015AY 2008-09

SHAHZAD LOOKMAN QADIR,MUMBAI vs JCIT RG 17(3), MUMBAI

ITA 3295/MUM/2013[2008-09]Status: Disposed8/12/2015AY 2008-09