← All Benches
ITAT Mumbai Bench
61,705 judgments
DCIT 3(1), MUMBAI vs DAMANI ESTATES & FINANCE P.LTD, MUMBAI
ITA 940/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10
PRINCE PIPE & FITTINGS P. LTD,MUMBAI vs DCIT RG 7(1), MUMBAI
ITA 7559/MUM/2013[2005-06]Status: Disposed9/12/2015AY 2005-06
LOTUS INVESTMENTS LTD,MUMBAI vs ACIT CEN CIR 13, MUMBAI
ITA 7453/MUM/2013[2006-07]Status: Disposed9/12/2015AY 2006-07
ASST CIT 14(2), MUMBAI vs SUNIL GANERIWAL, MUMBAI
ITA 7420/MUM/2013[2007-08]Status: Disposed9/12/2015AY 2007-08
MAHALAXMI CARGO MOVERS,MUMBAI vs ITO 15(1)(2), MUMBAI
ITA 6191/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10
CLR PROPERTIES LIMITED,MUMBAI vs ACIT-8(3)(OSD), MUMBAI
ITA 5793/MUM/2013[2006-07]Status: Disposed9/12/2015AY 2006-07
DCIT 8(2), MUMBAI vs RAGHUNANDAN S KAMTH, MUMBAI
ITA 4653/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10
RUZBEH DAVER,MUMBAI vs JCIT RG 17(3), MUMBAI
ITA 465/MUM/2013[2008-09]Status: Disposed9/12/2015AY 2008-09
DCIT CEN CIR 22, MUMBAI vs NEELAM KAINYA, MUMBAI
ITA 4081/MUM/2013[2006-07]Status: Disposed9/12/2015AY 2006-07
VIVEK I GUPTA,MUMBAI vs ITO 12(2)2, MUMBAI
ITA 3598/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10
ITO 25(3)(2), MUMBAI vs JEWEL ENTERPRISES, MUMBAI
ITA 3585/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10
ITO 7(2)(4), MUMBAI vs SUNSHIELD CHEMICALS LTD, MUMBAI
ITA 3346/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10
UTV SOFTWARE COMMUNICATIONS LTD,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 3148/MUM/2013[2007-08]Status: Disposed9/12/2015AY 2007-08
HANIL ERA TEXTILES LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 11/MUM/2013[2006-07]Status: Disposed9/12/2015AY 2006-07
HETAL R SHAH,MUMBAI vs ITO 24(1)(4), MUMBAI
ITA 7318/MUM/2012[2005-06]Status: Disposed9/12/2015AY 2005-06
DCIT 24(3), MUMBAI vs DEVDAS VASUDEVAN, MUMBAI
ITA 6838/MUM/2012[2009-10]Status: Disposed9/12/2015AY 2009-10
DCIT 7(1), MUMBAI vs PIRAMAL ENTERPRISES LTD, MUMBAI
ITA 6645/MUM/2012[2009-10]Status: Disposed9/12/2015AY 2009-10
MANISHA AJAY SHAH,MUMBAI vs ITO 24(2)(4), MUMBAI
ITA 5785/MUM/2012[2008-09]Status: Disposed9/12/2015AY 2008-09
RASHNA PATEL,MUMBAI vs ITO 16(2)(2), MUMBAI
ITA 4815/MUM/2012[2004-05]Status: Disposed9/12/2015AY 2004-05
ASST CIT 7(1), MUMBAI vs M/S. PIRAMAL CORPORATE SERVICES LTD., MUMBAI
ITA 4137/MUM/2012[2008-09]Status: Disposed9/12/2015AY 2008-09