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ITAT Mumbai Bench

61,705 judgments

DEDHIA INVESTMENTS P.LTD,MUMBAI vs ACIT 10(3), MUMBAI

ITA 1388/MUM/2012[2008-09]Status: Disposed10/12/2015AY 2008-09

ITO 15(3)(1), MUMBAI vs ATUL PRAVINCHANDRA PAREKH, MUMBAI

ITA 1344/MUM/2012[2008-09]Status: Disposed10/12/2015AY 2008-09

DALJIT SINGH GILL,NAVI MUMBAI vs ITO 22(3)(1), MUMBAI

ITA 3690/MUM/2011[2007-08]Status: Disposed10/12/2015AY 2007-08

DALJIT SINGH GILL,NAVI MUMBAI vs ITO 22(3)(1), MUMBAI

ITA 3689/MUM/2011[2006-07]Status: Disposed10/12/2015AY 2006-07

DALJIT SINGH GILL,NAVI MUMBAI vs ITO 22(3)(1), MUMBAI

ITA 3688/MUM/2011[2005-06]Status: Disposed10/12/2015AY 2005-06

DEDHIA INVESTMENTS P. LTD,MUMBAI vs ACIT 10(3), MUMBAI

ITA 314/MUM/2011[2006-07]Status: Disposed10/12/2015AY 2006-07

ITO 22(3)(1), NAVI MUMBAI vs DALJIT SINGH, NAVI MUMBAI

ITA 3004/MUM/2011[2007-08]Status: Disposed10/12/2015AY 2007-08

ITO 22(3)(1), NAVI MUMBAI vs DALJIT SINGH, NAVI MUMBAI

ITA 3003/MUM/2011[2006-07]Status: Disposed10/12/2015AY 2006-07

ITO 22(3)(1), NAVI MUMBAI vs DALJIT SINGH, NAVI MUMBAI

ITA 3002/MUM/2011[2005-06]Status: Disposed10/12/2015AY 2005-06

ACIT 15(2), MUMBAI vs AMTRADE, MUMBAI

ITA 5593/MUM/2010[2007-08]Status: Disposed10/12/2015AY 2007-08

WILLIS PROCESSING SERVICES (INDIA) P.LTD,MUMBAI vs DCIT RG 2(3)(1), MUMBAI

ITA 1890/MUM/2015[2010-11]Status: Disposed9/12/2015AY 2010-11

KSS LTD (FORMERLY KNOWN AS K SERA SERA PRODUCTIONS LTD),MUMBAI vs DCIT CC 6(3), MUMBAI

ITA 1061/MUM/2015[2010-11]Status: Disposed9/12/2015AY 2010-11

ACIT CC 39, MUMBAI vs VAYU LAND P.LTD, NAVI MUMBAI

ITA 600/MUM/2014[2008-09]Status: Disposed9/12/2015AY 2008-09

ITO 16(1)(3), MUMBAI vs L/H OF SMT. VIMLA RATILAL MEHTA, MUMBAI

ITA 3361/MUM/2014[2007-08]Status: Disposed9/12/2015AY 2007-08

HARAKCHAND K GADA,MUMBAI vs ITO 16(2)(4), MUMBAI

ITA 2810/MUM/2014[2005-06]Status: Disposed9/12/2015AY 2005-06

HARAKCHAND K GADA (HUF),MUMBAI vs IT 16(2)(4), MUMBAI

ITA 2800/MUM/2014[2005-06]Status: Disposed9/12/2015AY 2005-06

MAHARASHTRA URBAN INFRASTRUCTURE FUND (HUF),MUMBAI vs ADDL CIT RG 19(3), MUMBAI

ITA 2010/MUM/2014[2010-11]Status: Disposed9/12/2015AY 2010-11

AISHA AFATAB PATEL,MUMBAI vs ASST CIT CEN CIR 13, MUMBAI

ITA 1996/MUM/2014[2003-04]Status: Disposed9/12/2015AY 2003-04

ITO 1(3)(1), MUMBAI vs READY MIX CONCRETE LTD, MUMBAI

ITA 1731/MUM/2014[2005-06]Status: Disposed9/12/2015AY 2005-06

JYOTI SHRINIVAS VELHANKAR,MUMBAI vs CIT 18, MUMBAI

ITA 961/MUM/2013[2009-10]Status: Disposed9/12/2015AY 2009-10