← All Benches
ITAT Mumbai Bench
61,705 judgments
FORTUNE COMMUNICATIONS LTD. (NOW HTA MARKETING SERVICES PVT. LTD.),MUMBAI vs A.C.I.T.(OSD)-2(1), MUMBAI
ITA 222/MUM/2013[2009-10]Status: Disposed8/12/2015AY 2009-10
FORTUNE EQUITY BROKERS (I) LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 157/MUM/2013[2009-10]Status: Disposed8/12/2015AY 2009-10
M.P. AGGARWAL,MUMBAI vs ADDL CIT 18(3), MUMBAI
ITA 2124/MUM/2012[2006-07]Status: Disposed8/12/2015AY 2006-07
ACIT CIR 6(1), MUMBAI vs INX RECRUITMENT SERVIOCES P.LTD, MUMBAI
ITA 6463/MUM/2011[2008-09]Status: Disposed8/12/2015AY 2008-09
INSTANT HOLDINGS LTD,MUMBAI vs PR CIT 6, THANE
ITA 2433/MUM/2015[2011-12]Status: Disposed7/12/2015AY 2011-12
ITO 17(2)(2), MUMBAI vs KAMLESH KESWARWANI, MUMBAI
ITA 4122/MUM/2014[2008-09]Status: Disposed7/12/2015AY 2008-09
ACIT 21(1), MUMBAI vs ASHA K. RINGSHIA, MUMBAI
ITA 4082/MUM/2014[2009-10]Status: Disposed7/12/2015AY 2009-10
KALSARIA DIAMONDS P.LTD,MUMBAI vs ITO 5(2)(2), MUMBAI
ITA 4060/MUM/2014[2009-10]Status: Disposed7/12/2015AY 2009-10
AMAR R. SONI,MUMBAI vs ITO WD 19(3(1), MUMBAI
ITA 1309/MUM/2013[2005-06]Status: Disposed7/12/2015AY 2005-06
DINANATH BADRINATH CHHABRA,MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 7111/MUM/2012[2008-09]Status: Disposed7/12/2015AY 2008-09
ITO 13(2)(2), MUMBAI vs KUMARPAL P. GANDHI, MUMBAI
ITA 5798/MUM/2012[2009-10]Status: Disposed7/12/2015AY 2009-10
KIRAN OMPRAKASH GONEKA,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 5566/MUM/2012[2008-09]Status: Disposed7/12/2015AY 2008-09
KIRAN OMPRAKASH GONEKA,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 5565/MUM/2012[2005-06]Status: Disposed7/12/2015AY 2005-06
LODHA LAND DEVELOPMENT P. LTD,MUMBAI vs ADDL CIT CIR 6(3), MUMBAI
ITA 2819/MUM/2012[2008-09]Status: Disposed7/12/2015AY 2008-09
FINMECHANICS INDIA P.LTD,MUMBAI vs ITO 8(1)(4), MUMBAI
ITA 4847/MUM/2015[2011-12]Status: Disposed4/12/2015AY 2011-12
DCIT CEN CIR 8(3), MUMBAI vs VRINDAVAN SERVICES P.LTD, MUMBAI
ITA 234/MUM/2015[2010-11]Status: Disposed4/12/2015AY 2010-11
ACIT CC 6(4) OLD CC-39, MUMBAI vs T.V UNNIKRISHNAN, MUMBAI
ITA 7656/MUM/2014[2010-11]Status: Disposed4/12/2015AY 2010-11
CAPT S.K.KHURANA,MUMBAI vs ITO 12(3)(2), MUMBAI
ITA 7047/MUM/2014[2007-08]Status: Disposed4/12/2015AY 2007-08
ITO, WARD 2(1), THANE vs ASHOK NAGA KANCHAN, THANE
ITA 4738/MUM/2014[2005-06]Status: Disposed4/12/2015AY 2005-06
ITO (TDS 2(3), MUMBAI vs MUMBAI PUNE MOTOR MALAK SHRAMJIVAN PREMISES CO OP SOCIETY LTD, MUMBAI
ITA 3889/MUM/2014[2009-10]Status: Disposed4/12/2015AY 2009-10