← All Benches
ITAT Mumbai Bench
61,705 judgments
SHREEJI JEWELLERY DESIGNS LTD,MUMBAI vs ACIT., CIR.-8(3), MUMBAI
ITA 431/MUM/2013[2009-10]Status: Disposed30/12/2015AY 2009-10
SHREEJI JEWELLERY DESIGNS,MUMBAI vs ACIT., CIR.-15(1), MUMBAI
ITA 430/MUM/2013[2008-09]Status: Disposed30/12/2015AY 2008-09
DCIT 12(2), MUMBAI vs SIMPLEX CONCRETE WORKS & CON. CO, MUMBAI
ITA 1152/MUM/2013[2007-08]Status: Disposed30/12/2015AY 2007-08
ACIT 12(2), MUMBAI vs RAJESH AMRATLAL SHAH, MUMBAI
ITA 7190/MUM/2012[2008-09]Status: Disposed30/12/2015AY 2008-09
JAYCEE HOMES LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 429/MUM/2011[2007-08]Status: Disposed30/12/2015AY 2007-08
DCIT CEN CIR 8(1), MUMBAI vs SURESH GAGGAR, MUMBAI
ITA 811/MUM/2015[2006-07]Status: Disposed29/12/2015AY 2006-07
DCIT CEN CIR 8(1), MUMBAI vs INDRA GAGGAR, MUMBAI
ITA 807/MUM/2015[2005-06]Status: Disposed29/12/2015AY 2005-06
ITO WD 25(1)(1), MUMBAI vs SANJAYKUMAR MATHUR HUF, MUMBAI
ITA 806/MUM/2015[2006-07]Status: Disposed29/12/2015AY 2006-07
ACIT 25(1), MUMBAI vs SHARAD KUMAR SARAF, MUMBAI
ITA 592/MUM/2015[2006-07]Status: Disposed29/12/2015AY 2006-07
ITO WD 2(5), KALYAN vs HOTEL VISHAL RESORTS, SHAHAPUR
ITA 5233/MUM/2015[2007-08]Status: Disposed29/12/2015AY 2007-08
DCIT 9(1)(1), MUMBAI vs A. SURTI DEVELOPERS P.LT, MUMBAI
ITA 4860/MUM/2015[2012-13]Status: Disposed29/12/2015AY 2012-13
DCIT CC 6(4), MUMBAI vs WELLDONE REAL ESTATE LTD, MUMBAI
ITA 4479/MUM/2015[2008-09]Status: Disposed29/12/2015AY 2008-09
DCIT CC 6(4), MUMBAI vs WELLDONE REAL ESTATE LTD, MUMBAI
ITA 4478/MUM/2015[2007-08]Status: Disposed29/12/2015AY 2007-08
ACIT 20(2), MUMBAI vs JAGSHI J CHHEDA, MUMBAI
ITA 4293/MUM/2015[2012-13]Status: Disposed29/12/2015AY 2012-13
ITO WD 2(3), THANE vs DREAM HOUSE REALTORS, THANE
ITA 2919/MUM/2015[2003-04]Status: Disposed29/12/2015AY 2003-04
ITO 8(3)(1), MUMBAI vs TASC CHEMICALS INDUSTREIS P.LTD, MUMBAI
ITA 2422/MUM/2015[2006-07]Status: Disposed29/12/2015AY 2006-07
ITO 25(3)(2), MUMBAI vs DEEPALI J SHAH, MUMBAI
ITA 3498/MUM/2014[2006-07]Status: Disposed29/12/2015AY 2006-07
DY.CIT., RG.-3, THANE vs UMESH OMPRAKASH KEDIA, THANE
ITA 566/MUM/2013[2006-07]Status: Disposed29/12/2015AY 2006-07
VJTF EDUSERVICES LTD,MUMBAI vs ITO 9(3)(3), MUMBAI
ITA 4085/MUM/2013[2011-12]Status: Disposed29/12/2015AY 2011-12
ITO 9(3)2, MUMBAI vs UMERTHWALAL INVESTMENT P. LTD, MUMBAI
ITA 2452/MUM/2013[2004-05]Status: Disposed29/12/2015AY 2004-05