← All Benches
ITAT Mumbai Bench
61,705 judgments
MC KINSEY & COMPANY, INC. UNITED STATES,MUMBAI vs ADIT (IT) 4(1), MUMBAI
ITA 7645/MUM/2012[2008-09]Status: Disposed29/12/2015AY 2008-09
VEENA SURESHKUMAR SHAH,MUMBAI vs ITO 17(1)(2), MUMBAI
ITA 1500/MUM/2012[2003-04]Status: Disposed29/12/2015AY 2003-04
DDIT (IT) 3(1), MUMBAI vs KOTAK MAHINDRA BANK LTD, MUMBAI
ITA 7011/MUM/2011[2007-08]Status: Disposed29/12/2015AY 2007-08
DCIT 5(2)(2), MUMBAI vs M PALLONJI SHIPPING P. LTD, MUMBAI
ITA 2616/MUM/2015[2010-11]Status: Disposed28/12/2015AY 2010-11
ACIT 21(3) ERSTWHILE DCIT 17(3), MUMBAI vs RAMNIK LAL GOSALI & CO, MUMBAI
ITA 2130/MUM/2015[2006-07]Status: Disposed28/12/2015AY 2006-07
ITO WD 1(1), KALYAN vs ANANT GOVIND BHOI, BHIWANDI
ITA 1968/MUM/2015[2007-08]Status: Disposed28/12/2015AY 2007-08
DCIT(TDS) 1(1), MUMBAI vs AIR INDIA LTD, MUMBAI
ITA 1720/MUM/2015[2008-09]Status: Disposed28/12/2015AY 2008-09
DCIT CIR 3(1)(2), MUMBAI vs GROWELL CONSULTANTS PVT. LTD, MUMBAI
ITA 1557/MUM/2015[2011-12]Status: Disposed28/12/2015AY 2011-12
DCIT 10(), MUMBAI vs PURITY TEXTILES P.LTD, MUMBAI
ITA 6221/MUM/2014[2010-11]Status: Disposed28/12/2015AY 2010-11
DCIT 24(2), MUMBAI vs JAYSUKH V. HIRAPARA, MUMBAI
ITA 1976/MUM/2014[2008-09]Status: Disposed28/12/2015AY 2008-09
ACIT 25(3), MUMBAI vs MIHIR BUILDERS, MUMBAI
ITA 8690/MUM/2010[2004-05]Status: Disposed28/12/2015AY 2004-05
ACIT 20(1), MUMBAI vs AMITKUMAR V. GUPTA, MUMBAI
ITA 4314/MUM/2015[2011-12]Status: Disposed23/12/2015AY 2011-12
DCIT 15(3)(2), MUMBAI vs SUNBEAM FACILITIES P.LTD, MUMBAI
ITA 3263/MUM/2015[2011-12]Status: Disposed23/12/2015AY 2011-12
ASST CIT 32(3), MUMBAI vs YASH ENTERPRISES, MUMBAI
ITA 3260/MUM/2015[2011-12]Status: Disposed23/12/2015AY 2011-12
PREM CHIMANDAS JOTWANI,MUMBAI vs ITO WD 20(2)(1), MUMBAI
ITA 1017/MUM/2015[2004-05]Status: Disposed23/12/2015AY 2004-05
SHREE SATYANARAYAN INVESTMENTS CO. LTD,MUMBAI vs DCIT 1(3), MUMBAI
ITA 6888/MUM/2014[2003-04]Status: Disposed23/12/2015AY 2003-04
VIPUL A SAPANI,MUMBAI vs ITO 22(2)(4), MUMBAI
ITA 4278/MUM/2014[2009-10]Status: Disposed23/12/2015AY 2009-10
DDIT (IT) 1(1), MUMBAI vs ASIA TODAY LTD, MUMBAI
ITA 4236/MUM/2014[2004-05]Status: Disposed23/12/2015AY 2004-05
MAHIPATRAI PRABHUDAS SHAH FAMILY TRUST,MUMBAI vs ACIT (CPC)), MUMBAI
ITA 4215/MUM/2014[2010--11]Status: Disposed23/12/2015
MAHIPATRAI PRABHUDAS SHAH FAMILY TRUST,MUMBAI vs ACIT (CPC)), MUMBAI
ITA 4214/MUM/2014[2009-10]Status: Disposed23/12/2015AY 2009-10