← All Benches
ITAT Mumbai Bench
61,705 judgments
YOGESH S. KARIA,PUNE vs DCIT 15(1), MUMBAI
ITA 2148/MUM/2014[2006-07]Status: Disposed31/12/2015AY 2006-07
ACIT - 18(2), MUMBAI vs SHALINI KAMATH, MUMBAI
ITA 6562/MUM/2013[2010-11]Status: Disposed31/12/2015AY 2010-11
PHOENIX CHEMICAL WORKS P.LTD,MUMBAI vs ADDL CIT RG 7(1), MUMBAI
ITA 3480/MUM/2013[2009-10]Status: Disposed31/12/2015AY 2009-10
ITO 10(3)(1), MUMBAI vs E BAY INDIA P. TD, MUMBAI
ITA 2371/MUM/2013[2005-06]Status: Disposed31/12/2015AY 2005-06
DCIT CEN CIR 40, MUMBAI vs SAIMANGAL INVESTRADE LTD, MUMBAI
ITA 2068/MUM/2013[2007-08]Status: Disposed31/12/2015AY 2007-08
SANJAY M. GADHVI,MUMBAI vs ACIT 11(1), MUMBAI
ITA 1847/MUM/2013[2009-10]Status: Disposed31/12/2015AY 2009-10
ADDL CIT RG 3, MUMBAI vs THE GOPINATH PATIL PARK PARSHIK JANATA SAHAKARI BANK LTD, THANE
ITA 7515/MUM/2012[2009-10]Status: Disposed31/12/2015AY 2009-10
GOPINATH PATIL PARSIK JANATA SAHAKARI BANK,THANE vs ACIT CIR 3, THANE
ITA 7134/MUM/2012[2009-10]Status: Disposed31/12/2015AY 2009-10
GOPAL AGARWAL,MUMBAI vs ACIT CC38, MUMBAI
ITA 7077/MUM/2012[2010-11]Status: Disposed31/12/2015AY 2010-11
GOPAL AGARWAL,MUMBAI vs ACIT CC38, MUMBAI
ITA 7076/MUM/2012[2009-10]Status: Disposed31/12/2015AY 2009-10
JCIT 15(1), MUMBAI vs YOGESH S. KARIA, MUMBAI
ITA 5630/MUM/2012[2006-07]Status: Disposed31/12/2015AY 2006-07
DCIT 7(3), MUMBAI vs VINARMA UNIVERSAL TRADERS P.LTD, MUMBAI
ITA 3680/MUM/2012[2008-09]Status: Disposed31/12/2015AY 2008-09
VINAMRA UNIVERSAL TRADERS P.LTD,MUMBAI vs DCIT CIR 7(3), MUMBAI
ITA 3256/MUM/2012[2008-09]Status: Disposed31/12/2015AY 2008-09
ASSIT. COMMISSIONER OF INCOME TAX - 16(3), MUMBAI vs SHEETAL MANUFACTURING CO., MUMBAI
ITA 7612/MUM/2011[2008-09]Status: Disposed31/12/2015AY 2008-09
JOHNSON CONTROLS (I) P. LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 8722/MUM/2010[2006-07]Status: Disposed31/12/2015AY 2006-07
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4752/MUM/2013[2009-10]Status: Disposed30/12/2015AY 2009-10
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4751/MUM/2013[2008-09]Status: Disposed30/12/2015AY 2008-09
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4750/MUM/2013[2006-07]Status: Disposed30/12/2015AY 2006-07
SARAH FAISAL HAWA,MUMBAI vs DCIT 17(3), MUMBAI
ITA 4749/MUM/2013[2005-06]Status: Disposed30/12/2015AY 2005-06
HIRANANDANI PALACE GARDENS P. LTD,MUMBAI vs ACIT (OSD) CIR 3(1), MUMBAI
ITA 4579/MUM/2013[2009-10]Status: Disposed30/12/2015AY 2009-10