← All Benches
ITAT Mumbai Bench
61,705 judgments
TATA SONS LTD,MUMBAI vs JT CIT SP RG 1, MUMBAI
ITA 4307/MUM/2011[1993-94]Status: Disposed1/1/2016AY 1993-94
ACIT 14(2), MUMBAI vs SUDHIR B. TULSUAM, MUMBAI
ITA 4166/MUM/2011[2007-08]Status: Disposed1/1/2016AY 2007-08
ITO 8(1)3, MUMBAI vs ENDOVASCULAR THERAPEUTICS INDIA P. LTD, MUMBAI
ITA 41/MUM/2011[2006-07]Status: Disposed1/1/2016AY 2006-07
SUNSTAR TRADING & INVESTMENT FINANCE P.LTD,MUMBAI vs ITO WD 4(3)(4), MUMBAI
ITA 3018/MUM/2011[2001-02]Status: Disposed1/1/2016AY 2001-02
DCIT 9(1), MUMBAI vs ENVISION INVESTMENT & FINANCE P. LTD, MUMBAI
ITA 2322/MUM/2011[2007-08]Status: Disposed1/1/2016AY 2007-08
SAMIRA MERCHANT,MUMBAI vs I.T.O.-19(3)(4)`, MUMBAI
ITA 1804/MUM/2011[2003-04]Status: Disposed1/1/2016AY 2003-04
CHETAN DOSHI,MUMBAI vs ASST. COMMR. OF INCOME TAX CENTRAL CIRCLE 45, MUMBAI
ITA 1615/MUM/2011[2007-08]Status: Disposed1/1/2016AY 2007-08
SANSKARDHAM KELVANI MANDAL,MUMBAI vs DDIT (E), MUMBAI
ITA 9142/MUM/2010[]Status: Disposed1/1/2016
SUPREME TREVES P.LTD,MUMBAI vs ADDL CIT 10(2), MUMBAI
ITA 9133/MUM/2010[2004-05]Status: Disposed1/1/2016AY 2004-05
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 9096/MUM/2010[1992-93]Status: Disposed1/1/2016AY 1992-93
FOUR DIMENSIONS SECURITIES (I) LTD,MUMBAI vs ADDL CIT RG 4(1), MUMBAI
ITA 9085/MUM/2010[2007-08]Status: Disposed1/1/2016AY 2007-08
ADDL CIT 8(3), MUMBAI vs SULHUR MILLS LTD, MUMBAI
ITA 8846/MUM/2010[2006-07]Status: Disposed1/1/2016AY 2006-07
AMERICAN EXPRESS BANK LTD,MUMBAI vs DDIT (IT) RG 1(1), MUMBAI
ITA 8494/MUM/2010[2002-03]Status: Disposed1/1/2016AY 2002-03
NARAYAN DEVAPPA SHETTY,MUMBAI vs ITO (IT) 2(1), MUMBAI
ITA 8017/MUM/2010[2004-05]Status: Disposed1/1/2016AY 2004-05
ADDL CIT 5(2), MUMBAI vs MEHUL IMPEX LTD, MUMBAI
ITA 7954/MUM/2010[2007-08]Status: Disposed1/1/2016AY 2007-08
BRIJESH D. SHAH,MUMBAI vs ACIT CEN CIR 11, MUMBAI
ITA 1421/MUM/2010[2007-08]Status: Disposed1/1/2016AY 2007-08
M/S. ICICI BANK LTD.,MUMBAI vs DCIT RG. - 3 (1), MUMBAI
ITA 4903/MUM/2005[1993-1994]Status: Disposed1/1/2016AY 1993-1994
TEVAPHARM INDIA P.LTD,MUMBAI vs DCIT CIR 15(3)(1), MUMBAI
ITA 731/MUM/2015[2010-11]Status: Disposed31/12/2015AY 2010-11
IDEAL APPLIANCES CO. P.LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI
ITA 173/MUM/2015[2005-06]Status: Disposed31/12/2015AY 2005-06
FUSION INDIA PROJECT MANAGEMENT P. LTD,BANGALORE vs ASST CIT CIR 6(2), MUMBAI
ITA 379/MUM/2014[2009-10]Status: Disposed31/12/2015AY 2009-10